High Courts21 Oct 1974Dismissed
Ratanlal Surjanlal Agrawal Vs State Transport Authority, Madhya Pradesh, Gwalior and others
Madhya Pradesh High Court · (1974) 10 MP CK 0008
Motor Vehicles Act, 1939 — Section 44(3)(b)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1974
140 judgments · page 2 of 7
High Courts17 Oct 1974
Administrator, Municipal Corporation Vs Rafique Ahmad and Another
Madhya Pradesh High Court · (1975) CriLJ 1637 : (1976) ILR (MP) 314 : (1976) ILR (MP) 1076 : (1975) JLJ 708 : (1975) 20 MPLJ 512
Criminal Procedure Code, 1973 (CrPC) — Section 144, 439Penal Code, 1860 (IPC) — Section 409
High Courts16 Oct 1974Dismissed
R.N. Agarwal Vs University of Saugar and another
Madhya Pradesh High Court · (1975) JLJ 130
Constitution of India, 1950 — Article 226
High Courts16 Oct 1974Dismissed
Mishrilal Onkar Lodi and another Vs Judicial Magistrate, First Biaora, Rajgarh, M.P. and another
Madhya Pradesh High Court · (1974) 10 MP CK 0002
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 167, 209, 209(b)Penal Code, 1860 (IPC) — Section 302
High Courts14 Oct 1974
Smt. Chamarin Vs Mst. Budhiyarin and Another
Madhya Pradesh High Court · AIR 1975 MP 74 : (1975) JLJ 52 : (1975) 20 MPLJ 82
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 5, Order 7 Rule 11, 2(2)
High Courts14 Oct 1974
The State of Madhya Pradesh Vs Ramesh Nai and Another
Madhya Pradesh High Court · (1975) CriLJ 713 : (1976) ILR (MP) 386 : (1975) JLJ 167 : (1975) 20 MPLJ 1
Constitution of India, 1950 — Article 14, 254Criminal Procedure Code, 1973 (CrPC) — Section 1, 15, 16, 26, 27General Clauses Act, 1897 — Section 8
High Courts11 Oct 1974Dismissed
Shivraj Singh Vs State of M.P.
Madhya Pradesh High Court · (1977) ILR (MP) 582 : (1975) JLJ 73 : (1975) MPLJ 98
Evidence Act, 1872 — Section 105, 27, 4Penal Code, 1860 (IPC) — Section 299, 302, 84
High Courts09 Oct 1974
Kishanlal Baldevji and others Vs Collector, Indore
Madhya Pradesh High Court · (1975) JLJ 903
Civil Procedure Code, 1908 (CPC) — Section 2(17), 4, 4(1), 80Government of India Act, 1935 — Section 204, 214Madhya Pradesh Ceiling on Agricultural Holdings Act, 1960 — Section 11, 11(4), 11(5)
High Courts08 Oct 1974
Kasinathan and Another Vs Ramasami Pillai and Others
Madhya Pradesh High Court · (1975) CriLJ 1534
Criminal Procedure Code, 1973 (CrPC) — Section 522(3)
High Courts07 Oct 1974Dismissed
Damroolal Harchand and others Vs Laxminarayan Ramanujdas Brijpuria and others
Madhya Pradesh High Court · (1976) MPLJ 518
Transfer of Property Act, 1882 — Section 55(1)(a)
High Courts05 Oct 1974Allowed
Gajra Gears, Dewas and others Vs The President, Dewas Municipality, Dewas, and others
Madhya Pradesh High Court · (1975) JLJ 86 : (1975) MPLJ 147
Constitution of India, 1950 — Article 226Madhya Pradesh Municipalities Act, 1961 — Section 129, 132, 3, 48, 5
High Courts04 Oct 1974Allowed
Ramgulam Shri Baijnath Prasad Vs The Collector, District Guna and Others
Madhya Pradesh High Court · AIR 1975 MP 145 : (1975) JLJ 364 : (1975) 20 MPLJ 697
Constitution of India, 1950 — Article 226Madhya Pradesh Municipalities (Preparation, Revision and Publication of Electoral Rolls, Election and Selection of Councilors) Rules, 1962 — Rule 8Madhya Pradesh Municipalities Act, 1961 — Section 22(1), 29(2), 31(1)
High Courts03 Oct 1974Dismissed
Ashok Vs Nara Singh Rao and Others
Madhya Pradesh High Court · AIR 1975 MP 39 : (1975) JLJ 395 : (1974) 19 MPLJ 900
Court Fees Act, 1870 — Section 7
High Courts03 Oct 1974Dismissed
Suresh Kumar Vs The State of Madhya Pradesh
Madhya Pradesh High Court · AIR 1975 MP 30 : (1975) JLJ 384 : (1974) 19 MPLJ 903 : (1974) MPLJ 903
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 99Court Fees Act, 1870 — Section 7Suits Valuation Act, 1887 — Section 11
High Courts01 Oct 1974Allowed
Devi Prasad and others Vs Nekse and others
Madhya Pradesh High Court · (1975) JLJ 155
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Land Revenue Code, 1959 — Section 250, 50, 51(1)Penal Code, 1860 (IPC) — Section 162
High Courts30 Sept 1974Allowed
John Chirayil Kurian Vs University of Sagar and another
Madhya Pradesh High Court · (1979) ILR (MP) 900 : (1974) MPLJ 932
Madhya Pradesh Vishwavidyalaya Adhiniyam, 1973 — Section 2(vi)
High Courts30 Sept 1974Dismissed
Rajkishore Guru Prasad Khatri, Satna and others Vs Jwala Prasad Bhimraj
Madhya Pradesh High Court · (1979) JLJ 150
Arbitration Act, 1940 — Section 32, 34Partnership Act, 1932 — Section 32(1), 40, 41, 44, 44(g)
High Courts30 Sept 1974Dismissed
Rajkishore Khatri Vs Jwala Prasad
Madhya Pradesh High Court · (1979) JLJ 150
Arbitration Act, 1940 — Section 34Partnership Act, 1932 — Section 32, 32(1), 40, 41, 44
High Courts27 Sept 1974Allowed
State of M.P. Vs Shyam Kishore Agrawal
Madhya Pradesh High Court · (1975) JLJ 557
Central Provinces Land Revenue Act, 1881 — Section 220(q)
High Courts25 Sept 1974
Commissioner of Sales Tax Vs Dinesh Kumar Pradeep Kumar of Rewa
Madhya Pradesh High Court · (1976) ILR (MP) 1 : (1974) JLJ 699 : (1974) 19 MPLJ 843 : (1974) MPLJ 843 : (1975) 35 STC 46
Central Sales Tax Act, 1956 — Section 8