High Courts28 Apr 1972Allowed
Sultan Jehan Begum and others Vs Gul Mohammed and others
Madhya Pradesh High Court · (1972) JLJ 734
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1972
194 judgments · page 6 of 10
High Courts27 Apr 1972
Lalman and Others Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (1973) CriLJ 98 : (1978) ILR (MP) 519 : (1974) ILR (MP) 339 : (1972) JLJ 606 : (1972) 17 MPLJ 1021 : (1972) MPLJ 1021
Penal Code, 1860 (IPC) — Section 147, 149, 300, 302, 307
High Courts25 Apr 1972Allowed
Samyukta Khadan Majdoor Sangh, Rajnandgaon Vs M/s Hindustan Steel Limited, Ranchi, owner of Bhilai Steel Plant and others
Madhya Pradesh High Court · (1973) 18 MPLJ 269
Industrial Disputes Act, 1947 — Section 10(2), 12, 13, 2(a), 25FMadhya Pradesh Industrial Relations Act, 1960 — Section 1, 1(3), 2, 2(13)
High Courts25 Apr 1972Dismissed
C.P. Syndicate (p.) Ltd. Vs State of M.P. and others
Madhya Pradesh High Court · (1972) JLJ 857
Constitution of India, 1950 — Article 226Government Grants Act, 1895 — Section 2Mines and Minerals (Development and Regulation) Act, 1957 — Section 13(1), 26, 26(2), 26(3), 9
High Courts25 Apr 1972Dismissed
C.P. Syndicate (Private) Ltd. Vs State of Madhya Pradesh and another
Madhya Pradesh High Court · (1972) MPLJ 699
Constitution of India, 1950 — Article 226Government Grants Act, 1895 — Section 2Mines and Minerals (Development and Regulation) Act, 1957 — Section 13(1), 26, 26(2), 26(3), 9
High Courts24 Apr 1972Allowed
Phunsu and another Vs Baret and others
Madhya Pradesh High Court · (1972) JLJ 816
Limitation Act, 1963 — Section 5
High Courts24 Apr 1972Allowed
Phunsu and Another Vs Baret and Others
Madhya Pradesh High Court · AIR 1973 MP 94 : (1978) ILR (MP) 1130 : (1972) 17 MPLJ 728
Civil Procedure Code, 1908 (CPC) — Section 100, 101
High Courts21 Apr 1972Allowed
Smt. Koze and Another Vs Makhan Singh
Madhya Pradesh High Court · AIR 1973 MP 252 : (1973) JLJ 671 : (1973) 18 MPLJ 610
Contract Act, 1872 — Section 19, 19A
High Courts21 Apr 1972Partly Allowed
Girja Prasad Sharma and Others Vs Umashankar Pathak
Madhya Pradesh High Court · AIR 1973 MP 79 : (1972) 17 MPLJ 1003 : (1972) MPLJ 1003
Criminal Procedure Code, 1898 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 114, 146, 147, 186, 286
High Courts21 Apr 1972Allowed
Girija Prasad Sharma and others Vs Umashanker Pathak
Madhya Pradesh High Court · (1972) JLJ 821
Penal Code, 1860 (IPC) — Section 114, 146, 147, 186, 286
High Courts19 Apr 1972Dismissed
Bajrang Prasad Vs The State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1973 MP 95 : (1972) 17 MPLJ 734 : (1972) MPLJ 734
Madhya Pradesh Excise Act, 1915 — Section 2(8), 28
High Courts19 Apr 1972Allowed
A.C. Naha Roy Vs National Coal Development Corporation Ltd. and Others
Madhya Pradesh High Court · AIR 1973 MP 14 : (1978) ILR (MP) 1077 : (1972) 17 MPLJ 810 : (1972) MPLJ 810
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts19 Apr 1972Dismissed
Bajrang Prasad Vs State of M.P. and others
Madhya Pradesh High Court · (1972) JLJ 638
Constitution of India, 1950 — Article 299Madhya Pradesh Excise Act, 1915 — Section 13, 14, 15, 16, 17
High Courts19 Apr 1972Allowed
A.C. Naha Roy Vs National Coal Development Corporation, Ltd. and others
Madhya Pradesh High Court · (1972) JLJ 831
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts17 Apr 1972Dismissed
State of M.P. Vs Hakim Singh (Sardar) and another
Madhya Pradesh High Court · (1972) JLJ 878
Constitution of India, 1950 — Article 299, 299(1)Madhya Pradesh Land Revenue Code, 1959 — Section 155(b)
High Courts17 Apr 1972Dismissed
The State of Madhya Pradesh Vs Hakim Singh and Another
Madhya Pradesh High Court · AIR 1973 MP 24 : (1977) ILR (MP) 1198 : (1972) 17 MPLJ 957 : (1972) MPLJ 957
Constitution of India, 1950 — Article 299(1)Contract Act, 1872 — Section 2, 5
High Courts15 Apr 1972Allowed
Life Insurance Corporation of India Vs Thakur Mohan Singh and another
Madhya Pradesh High Court · (1977) ILR (MP) 769 : (1973) JLJ 308 : (1973) 18 MPLJ 249
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 226, 311Insurance Act, 1938 — Section 11
High Courts13 Apr 1972Dismissed
The State of Madhya Pradesh Vs Ram Pratap Singh and Others
Madhya Pradesh High Court · (1972) ACJ 411 : AIR 1972 MP 219 : (1977) ILR (MP) 672 : (1972) JLJ 668 : (1972) 17 MPLJ 932 : (1972) MPLJ 932
Constitution of India, 1950 — Article 300
High Courts11 Apr 1972Dismissed
V.P. Gupta and another Vs Director General of Posts and Telegraphs, New Delhi and others
Madhya Pradesh High Court · (1972) JLJ 930
High Courts10 Apr 1972
Ganesh Trading Company Vs State of M.P.
Madhya Pradesh High Court · (1972) JLJ 679
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 174(2), 213, 226, 229Contract Act, 1872 — Section 37