High Courts07 Aug 1972Dismissed
Nebraj Vs Smt. Amrit Kaur
Madhya Pradesh High Court · (1973) JLJ 445 : (1973) 18 MPLJ 386
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(c)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1972
194 judgments · page 5 of 10
High Courts27 Jul 1972Allowed
Banwarilal Vs Kusum Bai and others
Madhya Pradesh High Court · (1972) JLJ 862
Civil Procedure Code, 1908 (CPC) — Section 141, 151Succession Act, 1925 — Section 229, 263, 263(1)(c), 283(1)(c), 363
High Courts27 Jul 1972Allowed
Banwarilal Shriniwas Vs Kumari Kusum Bai and Others
Madhya Pradesh High Court · AIR 1973 MP 69 : (1977) ILR (MP) 1109 : (1972) 17 MPLJ 963 : (1972) MPLJ 963
Succession Act, 1925 — Section 263
High Courts25 Jul 1972Dismissed
Shashank Mukerjee Vs Naraindas Indurkhya
Madhya Pradesh High Court · AIR 1973 MP 303 : (1973) JLJ 677 : (1973) 18 MPLJ 684
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2(3)
High Courts20 Jul 1972
State of M.P. Vs Shivnath Shorda and Others
Madhya Pradesh High Court · (1982) JLJ 232 : (1982) MPLJ 199
Criminal Law (Amendment) Act, 1952 — Section 7(2)Criminal Procedure Code, 1898 (CrPC) — Section 526, 528
High Courts19 Jul 1972Dismissed
Gulabrai and Sons Vs State of M.P. and others
Madhya Pradesh High Court · (1972) JLJ 868
Constitution of India, 1950 — Article 14, 19(1)(g), 19(6), 47Madhya Pradesh Excise Act, 1915 — Section 13, 14, 15, 16, 17, 17
High Courts19 Jul 1972Dismissed
M/s. Gulab Rai and Sons Vs State of Madhya Pradesh and others
Madhya Pradesh High Court · (1972) MPLJ 1066
Constitution of India, 1950 — Article 14, 19(6), 47Madhya Pradesh Excise Act, 1915 — Section 13, 14, 15, 16, 17, 17
High Courts13 Jul 1972
Regional Inspector of Mines Vs K.K. Sengupta and Others
Madhya Pradesh High Court · (1973) CriLJ 1671 : (1975) ILR (MP) 173 : (1973) JLJ 456 : (1973) 18 MPLJ 559 : (1973) 18 MPLJ 553
Mines Act, 1952 — Section 18, 79
High Courts10 Jul 1972Allowed
Shantibai and Others Vs The Principal, Govindram Sakseria Technological Institute and Others
Madhya Pradesh High Court · (1972) ACJ 354
Contract Act, 1872 — Section 148Motor Vehicles Act, 1939 — Section 110A, 96(2)
High Courts06 Jul 1972Dismissed
The Gwalior Sugar Co. Limited Vs The State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1972) JLJ 932 : (1973) 18 MPLJ 156 : (1973) 30 STC 487
Constitution of India, 1950 — Article 226
High Courts04 Jul 1972Dismissed
Associated Cement Company Ltd. Vs State of M.P. and another
Madhya Pradesh High Court · (1972) JLJ 653
Madhya Pradesh Electricity Duty Act, 1949 — Section 2(12), 2(g), 2(m), 3, 3(1)
High Courts04 Jul 1972Dismissed
Associated Cement Co. Ltd. Bombay Vs State of Madhya Pradesh and another
Madhya Pradesh High Court · (1972) MPLJ 848
Employees State Insurance Act, 1948 — Section 2(g)Factories Act, 1948 — Section 2(12)Madhya Pradesh Electricity Duty Act, 1949 — Section 3, 3(1), 3(i), 3(ii), 3A
High Courts29 Apr 1972
Satishchandra and Others Vs Mohammad Hanif and Others
Madhya Pradesh High Court · (1974) 93 ITR 445
Criminal Procedure Code, 1898 (CrPC) — Section 51, 523Income Tax Act, 1961 — Section 132(1), 226(4)
High Courts29 Apr 1972
Tahsil Co-Operative Agricultural Marketing Association Private Limited Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1978) ILR (MP) 1081 : (1972) JLJ 902 : (1972) 17 MPLJ 960 : (1973) 31 STC 97
Madhya Pradesh General Sales Tax Act, 1958 — Section 44(1)
High Courts28 Apr 1972Allowed
Jivrambhai and Another Vs Amar Singh
Madhya Pradesh High Court · AIR 1973 MP 165 : (1972) 17 MPLJ 785 : (1972) MPLJ 785
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(3), 13(2), 13(6)
High Courts28 Apr 1972
J.B. Advani-Oerlikon, Electrodes, Pvt. Ltd. Vs The Commissioner of Sales Tax
Madhya Pradesh High Court · (1972) JLJ 775 : (1972) 17 MPLJ 830 : (1972) MPLJ 830 : (1973) 30 STC 337
Madhya Pradesh General Sales Tax Act, 1958 — Entry 30, 44(1)
High Courts28 Apr 1972Partly Allowed
Channilal and Another Vs Bundelal
Madhya Pradesh High Court · AIR 1973 MP 12 : (1972) 17 MPLJ 756 : (1972) MPLJ 756
Madhya Pradesh Anusuchit Jati Tatha Anusuchit Janjati Rini Sahayata Adhiniyam, 1967 — Section 2(1), 2(4), 8(2)
High Courts28 Apr 1972Allowed
Mst. Sultan Jehan Begum and Others Vs Gul Mohd. and Others
Madhya Pradesh High Court · AIR 1973 MP 72 : (1973) ILR (MP) 847 : (1972) 17 MPLJ 969 : (1972) MPLJ 969
Limitation Act, 1908 — Article 142, 144, 28
High Courts28 Apr 1972Allowed
Chunnilal and another Vs Bundelal
Madhya Pradesh High Court · (1972) JLJ 760
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts28 Apr 1972Allowed
Jivrambhai and another Vs Amar Singh
Madhya Pradesh High Court · (1972) JLJ 763
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 11, 12, 12(1)(a), 12(3), 13