COURT ARCHIVE

Madhya Pradesh High Court judgments, 1971

244 judgments · page 4 of 13

High Courts11 Oct 1971

Navalkishore Narayan Bhargava Vs Madhya Pradesh Road Transport Corporation Indore and another

Madhya Pradesh High Court · (1971) 10 MP CK 0023

Civil Procedure Code, 1908 (CPC) — Section 115, 66Constitution of India, 1950 — Article 226, 227

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High Courts24 Sept 1971

Ram Singh Vs Shankarlal

Madhya Pradesh High Court · AIR 1974 MP 90 : (1974) ILR (MP) 727

Madhya Pradesh Land Revenue Code, 1959 — Section 165(7), 2(1)

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High Courts23 Sept 1971Dismissed

Jagannath and another Vs Manaklal Dugad

Madhya Pradesh High Court · (1972) JLJ 927

Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts23 Sept 1971Dismissed

Jagannath and another Vs Nanaklal

Madhya Pradesh High Court · (1972) MPLJ 981

Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts17 Sept 1971

Dhaniram and another Vs State of M.P.

Madhya Pradesh High Court · (1972) JLJ 889

Penal Code, 1860 (IPC) — Section 100, 302, 304, 34, 362

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High Courts17 Sept 1971

Dhaniram and another Vs State of Madhya Pradesh

Madhya Pradesh High Court · (1975) ILR (MP) 152 : (1972) MPLJ 1011

Penal Code, 1860 (IPC) — Section 100, 302, 304II, 34, 362

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High Courts14 Sept 1971Partly Allowed

Madhya Pradesh Electricity Board, Jabalpur Vs The Central India Electric Supply Co. Ltd.

Madhya Pradesh High Court · AIR 1972 MP 47 : (1972) JLJ 41 : (1972) 17 MPLJ 199 : (1972) MPLJ 199

Arbitration Act, 1940 — Section 13, 17, 29Electricity Act, 1910 — Section 12, 36, 37, 6(1), 7

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High Courts13 Sept 1971Dismissed

Prabhudayal Vs Smt. Savitri Devi and another

Madhya Pradesh High Court · (1972) MPLJ 904

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 12(1)(n)

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High Courts13 Sept 1971Dismissed

Prabhudayal Vs Savitri Bai and another

Madhya Pradesh High Court · (1972) JLJ 897

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 12(1)(n)

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High Courts09 Sept 1971Dismissed

Kasturchand Vs Sire Kunwar

Madhya Pradesh High Court · (1972) JLJ 895

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 10(4), 2(i), 7

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High Courts09 Sept 1971Dismissed

Kasturchand Vs Sirekunwar

Madhya Pradesh High Court · (1978) ILR (MP) 188 : (1972) MPLJ 903

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 10(4), 2(1), 7

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High Courts07 Sept 1971Allowed

Choudhari Udaychand Vs Seth Dharamchand

Madhya Pradesh High Court · (1972) MPLJ 919

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High Courts07 Sept 1971Allowed

Udayachand Vs Dharamchand

Madhya Pradesh High Court · (1972) JLJ 900

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High Courts06 Sept 1971Allowed

Shil Chand Vs Samoohik Krishi Sahkari Samiti Ltd. and another

Madhya Pradesh High Court · (1972) MPLJ 816

Limitation Act, 1963 — Section 14Madhya Pradesh Civil Courts Act, 1958 — Section 9Provincial Small Cause Courts Act, 1887 — Section 16, 25

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High Courts06 Sept 1971Dismissed

Shil Chand Vs Samuhik Krishi Sahakari Samiti, Ltd. Newadi and another

Madhya Pradesh High Court · (1972) JLJ 829

Limitation Act, 1963 — Section 14Madhya Pradesh Civil Courts Act, 1958 — Section 9Provincial Small Cause Courts Act, 1887 — Section 16, 25

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High Courts02 Sept 1971Dismissed

Malik Mohammad Hanif Vs Mohammad Saleem and another

Madhya Pradesh High Court · (1972) JLJ 887

Madhya Pradesh Land Revenue Code, 1959 — Section 165, 165(4)(b), 2(1)(i)

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High Courts02 Sept 1971

Ramdhani Pande Vs The State of Madhya Pradesh

Madhya Pradesh High Court · (1973) CriLJ 1880 : (1974) ILR (MP) 841 : (1973) 18 MPLJ 570

Constitution of India, 1950 — Article 22Penal Code, 1860 (IPC) — Section 330, 348

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High Courts02 Sept 1971Dismissed

Malik Mohammad Hanif Vs Mohammad Saleem Khan and another

Madhya Pradesh High Court · (1972) MPLJ 909

Criminal Procedure Code, 1898 (CrPC) — Section 145Madhya Pradesh Land Revenue Code, 1959 — Section 165, 165(4)(b), 2(1)(i)

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High Courts01 Sept 1971Allowed

Satishchandra Vs District Magistrate, Indore and another

Madhya Pradesh High Court · (1975) JLJ 221

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High Courts31 Aug 1971Dismissed

Sardar Prem Singh Ram Singh Vs Firm Gaya Prasad Sunderlal

Madhya Pradesh High Court · (1972) MPLJ 745

Madhya Pradesh General Clauses Act, 1957 — Section 3Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12

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