High Courts07 Apr 1971Dismissed
Dilli (Accused) Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1974) ILR (MP) 831 : (1971) MPLJ 667
Penal Code, 1860 (IPC) — Section 201, 302, 34
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1971
244 judgments · page 10 of 13
High Courts07 Apr 1971Dismissed
Balmukand Vs Rameshchand and others
Madhya Pradesh High Court · (1975) JLJ 252
Civil Procedure Code, 1908 (CPC) — Section 107Madhya Pradesh Civil Courts Act, 1958 — Section 13, 15, 3, 7
High Courts05 Apr 1971Dismissed
Raghubar Singh Vs The State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1971 MP 209 : (1973) ILR (MP) 385 : (1971) JLJ 387 : (1971) MPLJ 594
Madhya Pradesh Abolition of Proprietary Rights (Estates, Mahals, Alienated Lands) Act, 1950 — Section 3, 4, 4(1), 5, 5Madhya Pradesh Land Revenue Code, 1959 — Section 251, 251(1)
High Courts03 Apr 1971Dismissed
Laxmi Prasad Bajpai Vs District Magistrate, Bilaspur
Madhya Pradesh High Court · (1972) JLJ 370
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 506, 509
High Courts02 Apr 1971Dismissed
Gajanand Vs Director, Food and Civil Supplies
Madhya Pradesh High Court · (1971) JLJ 357 : (1971) MPLJ 649
Constitution of India, 1950 — Article 311(2)Penal Code, 1860 (IPC) — Section 108, 120B, 420, 467
High Courts02 Apr 1971Allowed
Jiwanmal Sons Private Ltd. Vs Deputy Commissioner of Sales Tax and Another
Madhya Pradesh High Court · (1971) JLJ 645 : (1971) MPLJ 684 : (1971) 28 STC 247
Central Sales Tax Act, 1956 — Section 2, 9
High Courts01 Apr 1971Dismissed
Laxman Vinayak Sirsat Vs Union of India
Madhya Pradesh High Court · (1971) JLJ 431 : (1971) MPLJ 658
Constitution of India, 1950 — Article 226, 309, 311, 311(2)
High Courts01 Apr 1971
Shantaram Laxmanrao Kekre Vs Shyam Sundar and Another
Madhya Pradesh High Court · AIR 1972 MP 17 : (1972) ILR (MP) 909 : (1971) MPLJ 727
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)Transfer of Property Act, 1882 — Section 106, 109, 116
High Courts01 Apr 1971
Shantaram Vs Shyam Sunder and another
Madhya Pradesh High Court · (1971) JLJ 556
Civil Procedure Code, 1908 (CPC) — Section 152Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 12(1)(e)Transfer of Property Act, 1882 — Section 106, 109
High Courts31 Mar 1971Allowed
Jiwanmal Sons Private Limited Vs Commissioner of Sales Tax and Another
Madhya Pradesh High Court · (1971) JLJ 493 : (1971) MPLJ 623 : (1971) 28 STC 41
Constitution of India, 1950 — Article 226
High Courts29 Mar 1971Dismissed
V.K. Jain and Another Vs Kamal Singh Thau Singh and Another
Madhya Pradesh High Court · (1979) ILR (MP) 970
Constitution of India, 1950 — Article 226Madhya Pradesh Industrial Employment (Standing Orders) Act, 1961 — Section 13
High Courts25 Mar 1971Allowed
Sk. Sajeer Vs A.W. Kanmadikar, Member Judge, Industrial Court, Madhya Pradesh, Indore and other
Madhya Pradesh High Court · (1971) JLJ 483 : (1971) MPLJ 524
Constitution of India, 1950 — Article 226, 227
High Courts25 Mar 1971Dismissed
Bhujbal Singh and Others Vs Arjun Singh and Another
Madhya Pradesh High Court · AIR 1971 MP 200 : (1975) ILR (MP) 830 : (1971) JLJ 377
Madhya Bharat Land Revenue and Tenancy Act, 1950 — Section 86Madhya Bharat Zamindari Abolition Act, 1951 — Section 38Specific Relief Act, 1963 — Section 42
High Courts23 Mar 1971Allowed
State of Madhya Pradesh Vs Bhagwati Prasad Omprakash
Madhya Pradesh High Court · (1975) ILR (MP) 697 : (1974) JLJ 371 : (1974) MPLJ 536
Civil Procedure Code, 1908 (CPC) — Section 80, 9
High Courts23 Mar 1971Dismissed
Gopaldas Balkrishna Agarwal Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1978) ILR (MP) 474
Constitution of India, 1950 — Article 299(1)Forest Act, 1927 — Section 82Sales of Goods Act, 1930 — Section 54, 54(2), 54(4)
High Courts22 Mar 1971
Nagar Palika Shivpuri Vs Purshotamdas and Another
Madhya Pradesh High Court · (1971) CriLJ 1253 : (1971) JLJ 373 : (1971) MPLJ 681
Madhya Pradesh Municipalities Act, 1961 — Section 155
High Courts20 Mar 1971Dismissed
Rajendra Bharati and Others Vs M.P. Dube and Others
Madhya Pradesh High Court · AIR 1971 MP 231 : (1977) ILR (MP) 1176 : (1971) JLJ 399 : (1971) MPLJ 509
Civil Procedure Code, 1908 (CPC) — Section 144Constitution of India, 1950 — Article 226Madhya Pradesh Land Revenue Code, 1959 — Section 12, 205, 210, 50
High Courts20 Mar 1971Allowed
B.C. Kame Vs The Assistant Sales Tax Officer and Others
Madhya Pradesh High Court · (1971) JLJ 495 : (1971) MPLJ 582 : (1971) 28 STC 1
High Courts11 Mar 1971Allowed
Ramakant Gupta and another Vs Union of Idia and others
Madhya Pradesh High Court · (1975) ILR (MP) 527 : (1972) MPLJ 979
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts11 Mar 1971
State of Madhya Pradesh Vs Prabhudayal
Madhya Pradesh High Court · (1971) MPLJ 757
Civil Procedure Code, 1908 (CPC) — Section 110, 115Constitution of India, 1950 — Article 227Court Fees Act, 1870 — Section 12, 3, 4, 5, 8