COURT ARCHIVE

Madhya Pradesh High Court judgments, 1969

148 judgments · page 8 of 8

High Courts16 Jan 1969Allowed

Jiyajeerao Cotton Mills Ltd. Vs Company Law Board and Others

Madhya Pradesh High Court · (1969) 39 CompCas 856 : (1969) JLJ 351 : (1969) 14 MPLJ 295 : (1969) MPLJ 295

Companies Act, 1956 — Section 197, 237, 269

High Courts15 Jan 1969

Madhya Pradesh High Court · (1976) ILR (MP) 291 : (1969) JLJ 381 : (1969) 14 MPLJ 278 : (1969) MPLJ 278 : (1969) 23 STC 469

Madhya Pradesh General Sales Tax Act, 1958 — Section 12

High Courts13 Jan 1969Allowed

Madhya Pradesh High Court · (1972) MPLJ 526

Civil Procedure Code, 1908 (CPC) — Order 45 Rule 15, 144, 151

High Courts13 Jan 1969Allowed

Madhya Pradesh High Court · (1972) JLJ 484

Civil Procedure Code, 1908 (CPC) — Order 45 Rule 15

High Courts10 Jan 1969Dismissed

Madhya Pradesh High Court · (1972) MPLJ 206

Civil Procedure Code, 1908 (CPC) — Section 115Madhya Pradesh Public Trust Act, 1951 — Section 34A

High Courts10 Jan 1969Dismissed

Madhya Pradesh High Court · (1972) JLJ 130

Civil Procedure Code, 1908 (CPC) — Section 115Madhya Pradesh Public Trust Act, 1951 — Section 32(1)

High Courts01 Jan 1969Allowed

Madhya Pradesh High Court · (1972) JLJ 96

Civil Procedure Code, 1908 (CPC) — Section 115

High Courts01 Jan 1969Dismissed

Madhya Pradesh High Court · (1972) MPLJ 32

Civil Procedure Code, 1908 (CPC) — Section 115