High Courts16 Apr 1969Allowed
Bhawani Prasad and others Vs Shri Kishan and others
Madhya Pradesh High Court · (1969) JLJ 729 : (1969) MPLJ 561
Provincial Insolvency Act, 1920 — Section 75
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1969
148 judgments · page 6 of 8
High Courts11 Apr 1969Dismissed
Madanlal Bhagirath Vs Poonibai Radhakisan
Madhya Pradesh High Court · (1974) MPLJ 394
Hindu Marriage Act, 1955 — Section 24
High Courts09 Apr 1969Dismissed
Chhaganlal and another Vs Smt. Parvati Bai
Madhya Pradesh High Court · (1972) MPLJ 51
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(e)
High Courts09 Apr 1969Dismissed
Chhaganlal and another Vs Parwati Bai
Madhya Pradesh High Court · (1972) JLJ 115
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(e)
High Courts07 Apr 1969Dismissed
Dwarka Prasad Mishra Vs Kamalnarayan Sharma and Another
Madhya Pradesh High Court · AIR 1970 MP 7 : (1970) JLJ 455 : (1970) 15 MPLJ 862
Constitution of India, 1950 — Article 133(1)
High Courts28 Mar 1969Allowed
Hayatkhan and Others Vs Mangilal and Others
Madhya Pradesh High Court · (1970) ACJ 331 : (1970) ACJ 254 : AIR 1971 MP 140 : (1971) JLJ 597 : (1970) 15 MPLJ 671 : (1970) MPLJ 671
Civil Procedure Code, 1908 (CPC) — Order 4 Rule 1, 26Limitation Act, 1963 — Section 2(1), 6, 6(1)Motor Vehicles Act, 1939 — Section 110A
High Courts26 Mar 1969Dismissed
Basant Kumar Mishra Vs Assistant Registrar, Co-operative Societies, Jabalpur, and others
Madhya Pradesh High Court · (1969) JLJ 1016 : (1969) MPLJ 683
Madhya Pradesh Co-operative Societies Act, 1960 — Section 19
High Courts21 Mar 1969
Nathu Singh Vs Sukhram and Others
Madhya Pradesh High Court · AIR 1970 MP 283
Easements Act, 1882 — Section 15
High Courts15 Mar 1969Allowed
M/s Phoolchand Narendra Kumar and others Vs State of Madhya Pradesh and others
Madhya Pradesh High Court · (1969) MPLJ 574
Essential Commodities Act, 1955 — Section 3Madhya Pradesh Foodgrains Dealers Licensing Order, 1965 — Clause 7
High Courts15 Mar 1969Allowed
Phoolchand Narendra Kumar and Others Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1970 MP 70 : (1974) ILR (MP) 249 : (1969) JLJ 853 : (1969) MPLJ 5
Constitution of India, 1950 — Article 19(1), 19(6)Essential Commodities Act, 1955 — Section 3
High Courts12 Mar 1969Allowed
Halke Mahate Harlal Vs H. C. Kamthan and others
Madhya Pradesh High Court · (1970) MPLJ 346
Madhya Pradesh Land Revenue Code, 1959 — Section 222
High Courts12 Mar 1969Allowed
Kamal Narain Vs D. P. Mishra and another
Madhya Pradesh High Court · (1970) JLJ 395 : (1970) MPLJ 826
Representation of the People Act, 1951 — Section 116A
High Courts10 Mar 1969Allowed
Sharda Chand and others Vs Laxman Prasad and others
Madhya Pradesh High Court · (1971) JLJ 961 : (1971) MPLJ 1057
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts27 Feb 1969Dismissed
Parwatibai and others Vs Laxmi Devi and others
Madhya Pradesh High Court · (1972) JLJ 515
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 43 Rule 1(J), 115
High Courts27 Feb 1969Allowed
Parwatibai and others Vs Da. (Smt.) Laxmi Devi and others
Madhya Pradesh High Court · (1972) MPLJ 155
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(j), 115
High Courts21 Feb 1969Allowed
Maha Singh (Sardar) Vs State of M.P. and Others
Madhya Pradesh High Court · (1969) JLJ 1087
States Reorganisation Act, 1956 — Section 115, 115(7)
High Courts20 Feb 1969
Modern Stores (Cigarettes), Jabalpur and another Vs Krishnadas Shah, Presiding Officer, Labour Court, Jabalpur and others
Madhya Pradesh High Court · (1969) MPLJ 621
Industrial Disputes Act, 1947 — Section 10A
High Courts19 Feb 1969
Commissioner of Sales Tax Vs India Coffee Workers' Co-operative Society Ltd.
Madhya Pradesh High Court · (1969) JLJ 418 : (1969) 14 MPLJ 693 : (1969) MPLJ 693 : (1970) 25 STC 43
Madhya Pradesh General Sales Tax Act, 1958 — Item 9(b)
High Courts18 Feb 1969
Noshirwan and Co. Pvt. Ltd. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1970) 77 ITR 822 : (1969) JLJ 585 : (1969) 14 MPLJ 579 : (1969) MPLJ 579
Income Tax Act, 1961 — Section 30, 31, 32, 33, 34
High Courts17 Feb 1969Dismissed
Nowrozabad Colliery Mazdoor Sangh, P. O. Nowrozabad Vs P. Jeejeebhoy, Sole Arbitrator, Bombay and another
Madhya Pradesh High Court · (1969) MPLJ 611
Industrial Disputes Act, 1947 — Section 10A