High Courts10 Apr 1968Allowed
Abdul Raheem and others Vs Mamdu
Madhya Pradesh High Court · (1970) JLJ 993
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 2, Order 41 Rule 27
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1968
193 judgments · page 7 of 10
High Courts09 Apr 1968Allowed
Hariprasad Vs Nanoo Khan
Madhya Pradesh High Court · (1968) JLJ 825
Criminal Procedure Code, 1898 (CrPC) — Section 417(3)Penal Code, 1860 (IPC) — Section 482, 483, 486
High Courts08 Apr 1968
Commissioner of Sales Tax Vs Kapoor Dori Niwar and Co.
Madhya Pradesh High Court · (1973) ILR (MP) 364 : (1968) JLJ 764 : (1968) 13 MPLJ 625 : (1968) MPLJ 625 : (1968) 22 STC 152
Central Sales Tax Act, 1956 — Section 8, 9
High Courts08 Apr 1968Allowed
National Traders (India) Vs Additional Commissioner of Sales Tax and Another
Madhya Pradesh High Court · (1972) ILR (MP) 89 : (1968) JLJ 669 : (1968) 13 MPLJ 688 : (1968) MPLJ 688 : (1968) 22 STC 86
Central Sales Tax Act, 1956 — Section 8Constitution of India, 1950 — Article 226, 227
High Courts04 Apr 1968Dismissed
State of Madhya Pradesh Vs Rao Sobha Singh and another
Madhya Pradesh High Court · (1970) JLJ 842 : (1970) MPLJ 823
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(u)
High Courts04 Apr 1968Dismissed
Municipal Council, Pandhurna Vs R.P. Dube and Another
Madhya Pradesh High Court · AIR 1969 MP 1 : (1968) JLJ 779 : (1968) 13 MPLJ 586
Central Provinces and Berar Municipalities Act, 1922 — Section 66(1)
High Courts03 Apr 1968
Jagannath Bheraji Vs Hari Singh Kishanji and Others
Madhya Pradesh High Court · AIR 1969 MP 56
Civil Procedure Code, 1882 — Section 57, 57(2)Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 107, 115, 23(1), 24(4)Provincial Small Cause Courts Act, 1887 — Section 15, 16, 23
High Courts02 Apr 1968
SHYAM SUNDER GOVINDRAM Vs Income Tax OFFICER, RAIGARH CIRCLE, RAIGARH AND ANOTHER.
Madhya Pradesh High Court · (1972) ILR (MP) 69 : (1969) 71 ITR 333 : (1968) JLJ 955 : (1968) 13 MPLJ 680
Constitution of India, 1950 — Article 14, 226
High Courts02 Apr 1968Dismissed
M.L. Jinesh Vs The Union of India (UOI) and Another
Madhya Pradesh High Court · (1968) 04 MP CK 0019
Constitution of India, 1950 — Article 226, 227States Reorganisation Act, 1956 — Section 115
High Courts02 Apr 1968Dismissed
Piarelal Khuman Vs Bhagwati Prasad Kanhayalal and Others
Madhya Pradesh High Court · AIR 1969 MP 35 : (1969) 14 MPLJ 17
Civil Procedure Code, 1908 (CPC) — Section 10, 11, 47Transfer of Property Act, 1882 — Section 60
High Courts02 Apr 1968
MADHYA PRADESH STATE INDUSTRIES CORPORATION LTD. Vs COMMISSIONER OF Income Tax, M.P.
Madhya Pradesh High Court · (1973) ILR (MP) 725 : (1968) 69 ITR 824 : (1968) JLJ 949 : (1968) 13 MPLJ 569
Income Tax Act, 1961 — Section 12, 2, 28, 56
High Courts01 Apr 1968Dismissed
Pramod Kumar Agrawal and another Vs Board of Secondary Education, M. P., Bhopal
Madhya Pradesh High Court · (1968) 04 MP CK 0008
Constitution of India, 1950 — Article 226, 227
High Courts29 Mar 1968Dismissed
Balmukund Lakhhani Vs Union of India and Others
Madhya Pradesh High Court · (1971) MPLJ 356
Railways Act, 1890 — Section 77
High Courts29 Mar 1968Dismissed
Balmukand Lakhhani Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (1971) ACJ 163 : (1971) JLJ 216
Evidence Act, 1872 — Section 114Railways Act, 1989 — Section 47, 72, 74A, 74C, 77
High Courts28 Mar 1968Dismissed
Govind Prasad Rameshwar Nath Agarwal Vs State of Madhya Pradesh and others
Madhya Pradesh High Court · (1972) ILR (MP) 238 : (1968) JLJ 937 : (1968) MPLJ 704
Constitution of India, 1950 — Article 226Madhya Pradesh Abolition of Proprietary Rights (Estates, Mahals, Alienated Lands) Act, 1950 — Section 6, 6(1), 6(2)Madhya Pradesh Land Revenue Code, 1959 — Section 51, 55, 56
High Courts27 Mar 1968Allowed
Bhailal Vs Sualal
Madhya Pradesh High Court · (1970) JLJ 845 : (1970) MPLJ 788
Madhya Pradesh Land Revenue Code, 1959 — Section 261(d)
High Courts26 Mar 1968
Mahendralal Vs Hindustan Steel Ltd., Bhilai Steel Project (by General Manager) and Another
Madhya Pradesh High Court · (1972) ILR (MP) 48 : (1968) JLJ 690 : (1969) 1 LLJ 75 : (1968) 13 MPLJ 597 : (1968) MPLJ 597
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227
High Courts26 Mar 1968Dismissed
M/s United Excise, Ujjain Vs State of Madhya Pradesh and another
Madhya Pradesh High Court · (1969) JLJ 626 : (1968) MPLJ 657
Constitution of India, 1950 — Article 226
High Courts23 Mar 1968Dismissed
Deepchand Tejpal Singh Vs Narendra Prasad Mittal
Madhya Pradesh High Court · AIR 1971 MP 138 : (1973) ILR (MP) 325 : (1970) JLJ 839 : (1970) 15 MPLJ 818 : (1970) MPLJ 818
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts23 Mar 1968Dismissed
Narayan and others Vs Mahadeorao
Madhya Pradesh High Court · (1971) JLJ 187 : (1971) MPLJ 239