COURT ARCHIVE

Madhya Pradesh High Court judgments, 1965

182 judgments · page 7 of 10

High Courts20 Apr 1965

COMMISSIONER OF Income Tax, M. P., NAGPUR and BHANDARA Vs SARDAR C. S. ANGRE.

Madhya Pradesh High Court · (1967) ILR (MP) 1012 : (1966) 61 ITR 636 : (1965) JLJ 1123 : (1965) 10 MPLJ 682

Land Acquisition Act, 1894 — Section 23, 34

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High Courts16 Apr 1965Dismissed

Thakur Himmat Singh Vs Board of Revenue, M.P. and another

Madhya Pradesh High Court · (1966) MPLJ 170

Madhya Bharat Abolition of Jagirs Act, 1951 — Section 29

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High Courts16 Apr 1965

Chima Mahariya Vs The State

Madhya Pradesh High Court · (1969) CriLJ 1291 : (1968) ILR (MP) 954 : (1969) JLJ 525 : (1969) 14 MPLJ 524

Penal Code, 1860 (IPC) — Section 201, 302

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High Courts15 Apr 1965

Harischandra Pathak Vs Registrar of Co-operative Societies

Madhya Pradesh High Court · (1965) JLJ 1102 : (1967) 1 LLJ 93 : (1966) 11 MPLJ 325

Constitution of India, 1950 — Article 226, 227, 311

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High Courts12 Apr 1965Dismissed

Moolchand Patni Vs State of M.P. and another

Madhya Pradesh High Court · (1968) JLJ 373 : (1968) MPLJ 241

Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(1)

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High Courts09 Apr 1965Dismissed

Sou. Ramabai Vs Meerabai Rao

Madhya Pradesh High Court · AIR 1967 MP 86 : (1967) ILR (MP) 756 : (1965) JLJ 561 : (1965) 10 MPLJ 500

Hindu Adoptions and Maintenance Act, 1956 — Section 21, 22, 4

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High Courts09 Apr 1965Dismissed

Ramabai Vs Meerabai

Madhya Pradesh High Court · (1965) JLJ 887

Hindu Adoptions and Maintenance Act, 1956 — Section 21

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High Courts09 Apr 1965Allowed

Holaram Vs N.K. Pande

Madhya Pradesh High Court · (1968) JLJ 370

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, 105

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High Courts08 Apr 1965

Harris Mineral Supply Co. and Others Vs Salim M. Merchant and Others

Madhya Pradesh High Court · AIR 1966 MP 60 : (1965) JLJ 695 : (1965) 10 MPLJ 534 : (1965) MPLJ 534

Industrial Disputes Act, 1947 — Section 2, 25AMines Act, 1952 — Section 49

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High Courts08 Apr 1965Dismissed

Sadhuram and Others Vs State

Madhya Pradesh High Court · AIR 1967 MP 122 : (1967) CriLJ 549 : (1967) ILR (MP) 837

Prevention of Food Adulteration Act, 1954 — Section 16(1), 7

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High Courts08 Apr 1965Dismissed

Sadhuram and others Vs State

Madhya Pradesh High Court · (1966) JLJ 660

Prevention of Food Adulteration Act, 1954 — Section 16(1), 7

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High Courts06 Apr 1965Dismissed

(M/S.) Kerodilal Premchand of Akaltara Vs Commissioner of Income Tax, M.P., Nagpur and Bhandara

Madhya Pradesh High Court · (1965) JLJ 691 : (1965) MPLJ 602

Income Tax Act, 1922 — Section 66(2)

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High Courts31 Mar 1965Allowed

Laxman Prasad Chironjilal Vs Babulal Ramlal and another

Madhya Pradesh High Court · (1968) JLJ 640 : (1968) MPLJ 246

Partition Act, 1893 — Section 4

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High Courts31 Mar 1965Dismissed

Kaluram Vs Digrilal

Madhya Pradesh High Court · (1966) JLJ 569

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High Courts31 Mar 1965

Ramdayal Kallooram Vs State of Madhya Pradesh

Madhya Pradesh High Court · (1966) CriLJ 1090 : (1967) ILR (MP) 831 : (1966) JLJ 549 : (1966) 11 MPLJ 638

Prevention of Food Adulteration Act, 1954 — Section 10, 16, 7

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High Courts29 Mar 1965Dismissed

Teli Panchas, Indore Vs Municipal Corporation, Indore

Madhya Pradesh High Court · (1966) JLJ 657

Civil Procedure Code, 1908 (CPC) — Section 115, 96

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High Courts29 Mar 1965Allowed

Smt. Sumatra Bai Vs State of Madhya Pradesh

Madhya Pradesh High Court · AIR 1966 MP 65 : (1967) ILR (MP) 568 : (1965) JLJ 680 : (1965) 10 MPLJ 531 : (1965) MPLJ 531

Land Acquisition Act, 1894 — Section 11, 12, 18, 53

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High Courts29 Mar 1965Allowed

Radha Wallabh and others Vs Seth Gopaldas

Madhya Pradesh High Court · (1965) JLJ 567 : (1965) MPLJ 492

Arbitration Act, 1940 — Section 30(c)

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High Courts26 Mar 1965Dismissed

Nirghindas Nandu Vs Guhadas Chamarudas and another

Madhya Pradesh High Court · (1965) MPLJ 697

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High Courts23 Mar 1965

Komalchand Vs State

Madhya Pradesh High Court · (1965) JLJ 656

Stamp Act, 1899 — Section 56, 57(1)

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