High Courts03 Mar 1964Allowed
State of Madhya Pradesh Vs Pt. Lalita Shankar
Madhya Pradesh High Court · AIR 1966 MP 327 : (1969) ILR (MP) 1028 : (1966) JLJ 466 : (1966) 2 LLJ 871 : (1966) 11 MPLJ 949
Civil Procedure Code, 1908 (CPC) — Section 9
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1964
197 judgments · page 9 of 10
High Courts02 Mar 1964Allowed
Tolaram and Another Vs Ayaldas
Madhya Pradesh High Court · AIR 1965 MP 140 : (1965) ILR (MP) 824 : (1965) JLJ 366
Transfer of Property Act, 1882 — Section 106
High Courts28 Feb 1964Allowed
Badri Prasad Sadashivrao Vs District Judge, Shri G.R. Kale
Madhya Pradesh High Court · AIR 1964 MP 264 : (1965) ILR (MP) 727
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, Order 3 Rule 2Legal Practitioners Act, 1879 — Section 11, 32, 7, 8, 9
High Courts28 Feb 1964Allowed
Badri Prasad Vs District Judge, Indore
Madhya Pradesh High Court · (1964) JLJ 349
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 2
High Courts26 Feb 1964Dismissed
Shyamacharan Raghubar Prasad Vs Sheojee Bhai Jairam Chattri and Another
Madhya Pradesh High Court · AIR 1964 MP 288 : (1964) JLJ 736 : (1964) MPLJ 502
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 20 Rule 1, Order 20 Rule 12, Order 23 Rule 3, Order 40 Rule 1Transfer of Property Act, 1882 — Section 105, 116
High Courts22 Feb 1964Allowed
Murti Shri Thakur Chaturbhujji Maharaj Birajman Mandir and Another Vs Pujari Govindlal Banwarilal Brahmin and Others
Madhya Pradesh High Court · AIR 1965 MP 3 : (1964) MPLJ 843
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts22 Feb 1964Allowed
Murti Chaturbhuj Maharaj Vs Govindlal
Madhya Pradesh High Court · (1964) JLJ 215
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts22 Feb 1964
The State of Madhya Pradesh Vs Pramode Mategaonkar
Madhya Pradesh High Court · (1965) CriLJ 562 : (1965) ILR (MP) 509 : (1964) JLJ 724
Penal Code, 1860 (IPC) — Section 403, 409
High Courts21 Feb 1964Dismissed
The Indore United Malwa Mills, Indore Vs Basantilal
Madhya Pradesh High Court · (1969) JLJ 204
Contract Act, 1872 — Section 23
High Courts20 Feb 1964Allowed
Maniklal Mittal Vs The Union of India (UOI)
Madhya Pradesh High Court · AIR 1966 MP 243 : (1967) ILR (MP) 136 : (1966) 11 MPLJ 1100
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts13 Feb 1964Dismissed
State of Madhya Pradesh Vs Nabi Bux Jan Mohammed and Others
Madhya Pradesh High Court · (1966) JLJ 750 : (1966) MPLJ 1068
Penal Code, 1860 (IPC) — Section 120B, 148, 149, 323, 324
High Courts13 Feb 1964
Nathu Vs Dilbande Hussain and Others
Madhya Pradesh High Court · AIR 1967 MP 14 : (1966) ILR (MP) 671 : (1964) JLJ 707
Madhya Pradesh Land Revenue Code, 1959 — Section 250Specific Relief Act, 1963 — Section 9
High Courts13 Feb 1964Allowed
Ram Narain Vs State
Madhya Pradesh High Court · (1964) JLJ 427
Madhya Pradesh New Pension Rules, 1951 — Rule 2(3)(ii)
High Courts12 Feb 1964Allowed
Brindrabanprasad Ambikaprasad Ahwasi Vs Dashrath Ramratan
Madhya Pradesh High Court · AIR 1966 MP 211 : (1966) JLJ 78 : (1966) 11 MPLJ 138
Provincial Small Cause Courts Act, 1887 — Section 17
High Courts07 Feb 1964Dismissed
State Vs Syed Akbar Ali
Madhya Pradesh High Court · (1964) JLJ 236
States Reorganisation Act, 1956 — Section 87
High Courts07 Feb 1964Dismissed
State of Madhya Pradesh Vs Syed Akbar Ali Syed Ahmad Ali
Madhya Pradesh High Court · AIR 1964 MP 213 : (1964) MPLJ 854
States Reorganisation Act, 1956 — Section 10, 2, 82, 83, 84
High Courts06 Feb 1964Dismissed
Indian Finances Private Ltd. Vs Sales Tax Officer and Another
Madhya Pradesh High Court · AIR 1964 MP 242 : (1965) ILR (MP) 700 : (1965) JLJ 645 : (1964) 15 STC 254
Madhya Pradesh General Sales Tax Act, 1958 — Section 17, 18(6), 2, 29
High Courts06 Feb 1964Allowed
Chhaganlal Vs Land Acquistion Officer, Mahasamund
Madhya Pradesh High Court · (1964) JLJ 730
Land Acquisition Act, 1894 — Section 53
High Courts03 Feb 1964
Commissioner of Sales Tax, M.P. Vs The Agarwal Saw Mills, Seoni
Madhya Pradesh High Court · (1968) JLJ 594 : (1968) MPLJ 344
Central Provinces and Berar Sales Tax Act, 1947 — Section 11(5)Madhya Pradesh General Sales Tax Act, 1958 — Section 44
High Courts28 Jan 1964Allowed
Cantonment Board Vs M/s Chhajumal and Sons, Mhow, Official Receiver, Indore
Madhya Pradesh High Court · (1969) JLJ 304 : (1968) MPLJ 425
Cantonments Act, 1924 — Section 114, 114