High Courts08 Apr 1964Dismissed
Mangilal and Others Vs Pyarchand
Madhya Pradesh High Court · (1966) JLJ 490
Transfer of Property Act, 1882 — Section 106
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1964
197 judgments · page 8 of 10
High Courts07 Apr 1964Dismissed
Singhai Manjilal and Sons Vs Commissioner, Income Tax
Madhya Pradesh High Court · (1965) JLJ 814
Income Tax Act, 1922 — Section 66(3)
High Courts06 Apr 1964Dismissed
(M/s) G.H. Cook and Sons, Katni and others Vs State of Madhya Pradesh and others
Madhya Pradesh High Court · (1965) JLJ 667 : (1965) MPLJ 655
High Courts31 Mar 1964Dismissed
Amalgamated Coalfields Ltd. and others Vs Janapada Sabha, Chhindwara
Madhya Pradesh High Court · (1965) JLJ 892 : (1965) MPLJ 690
High Courts30 Mar 1964Allowed
Kailashanand Vs Rewaram Girdharilal and others
Madhya Pradesh High Court · (1965) ILR (MP) 910 : (1965) JLJ 716 : (1965) MPLJ 694
Constitution of India, 1950 — Article 226Madhya Pradesh Public Trust Act, 1951 — Section 26, 5, 5(1), 6, 7
High Courts30 Mar 1964Dismissed
Ram Singh and Others Vs Ramkaran and Others
Madhya Pradesh High Court · AIR 1965 MP 264 : (1965) ILR (MP) 897 : (1965) JLJ 267
Madhya Bharat Zamindari Abolition Act, 1951 — Section 3(1), 3(2), 4(1), 4(2), 41
High Courts25 Mar 1964
Fajale Hussain Vs Authority under Payment of Wages Act
Madhya Pradesh High Court · (1965) ILR (MP) 893 : (1965) JLJ 609 : (1966) 1 LLJ 361
Industrial Disputes Act, 1947 — Section 25F, 25FFFPayment of Wages Act, 1936 — Section 2(vi)(d)
High Courts25 Mar 1964Allowed
Surajmal Mehta Vs Authority under Payment of Wages Act and Another
Madhya Pradesh High Court · AIR 1964 MP 312 : (1965) 11 FLR 215 : (1965) ILR (MP) 873 : (1965) JLJ 518 : (1965) 1 LLJ 274 : (1964) MPLJ 470
Industrial Disputes Act, 1947 — Section 2, 25FF, 33C(1), 33DPayment of Wages Act, 1936 — Section 15, 15(1), 2
High Courts24 Mar 1964Allowed
Inder Narayan Vs Rupnarayan Pandit and Another
Madhya Pradesh High Court · AIR 1965 MP 107 : (1965) JLJ 1196
Trusts Act, 1882 — Section 82
High Courts21 Mar 1964
Indore United Malwa Mills, Indore Vs Basantilal Suresh Kumar, Ujjain
Madhya Pradesh High Court · (1968) MPLJ 438
Contract Act, 1872 — Section 23
High Courts19 Mar 1964Dismissed
Abdul Mohi Siddiqui Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1964 MP 255 : (1965) ILR (MP) 862 : (1965) JLJ 738
Central Motor Vehicles Rules, 1989 — Rule 67Motor Vehicles Act, 1939 — Section 64, 68, 68(1), 68(2)
High Courts11 Mar 1964Dismissed
Harprasad Vs Board of Revenue
Madhya Pradesh High Court · (1964) JLJ 355
Constitution of India, 1950 — Article 226Madhya Pradesh Land Revenue Code, 1959 — Section 244, 50, 50(1)
High Courts09 Mar 1964Dismissed
Kaushalya Devi Vs Mataprasad
Madhya Pradesh High Court · (1964) JLJ 343
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 2(2)
High Courts09 Mar 1964Dismissed
Smt. Chameli Devi Vs Mataprasad Prabhudayal and Others
Madhya Pradesh High Court · AIR 1964 MP 234
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 43 Rule 1, 2(2), 96
High Courts06 Mar 1964Allowed
Budhoolal Vs Registrar, Public Trust
Madhya Pradesh High Court · (1964) JLJ 580
Madhya Pradesh Public Trust Act, 1951 — Section 3, 3(1), 4, 5
High Courts06 Mar 1964Dismissed
C.P. Timber Works Vs Commissioner of Sales Tax and Others
Madhya Pradesh High Court · (1965) ILR (MP) 762 : (1965) JLJ 635 : (1964) 15 STC 602
Constitution of India, 1950 — Article 226, 227
High Courts05 Mar 1964
Devisahai Premraj Mahajan Vs Govindrao Balwantrao and Others
Madhya Pradesh High Court · AIR 1965 MP 275 : (1966) JLJ 32
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 20 Rule 4, Order 22 Rule 10, Order 41 Rule 20, Order 6 Rule 2Contract Act, 1872 — Section 13, 2Transfer of Property Act, 1882 — Section 49, 53A
High Courts05 Mar 1964Dismissed
Abdul Hamid Gulamuddin Vs Manilal Ujmasi Mahajan
Madhya Pradesh High Court · (1968) JLJ 556 : (1968) MPLJ 451
Transfer of Property Act, 1882 — Section 76(a)
High Courts04 Mar 1964Dismissed
Abdul Hafeez Khan, Abdul Gafoor Khan Vs Government of Madhya Pradesh Local Govt. Dept. (Urban) and Others
Madhya Pradesh High Court · AIR 1965 MP 48 : (1965) ILR (MP) 747 : (1964) JLJ 454
Bhopal State Municipalities Act, 1955 — Section 48, 55, 55(1), 55(3)Constitution of India, 1950 — Article 311Madhya Pradesh Municipalities Act, 1961 — Section 94(4), 94(6)
High Courts03 Mar 1964
Mazhar Hussain Vs Madhya Pradesh State Road Transport Corporation (by Divisional Manager)
Madhya Pradesh High Court · (1965) ILR (MP) 742 : (1965) JLJ 703 : (1968) 2 LLJ 287
Road Transport Corporations Act, 1950 — Section 3