High Courts02 Sept 1963Dismissed

Bhagirath Bilgaiya Vs Rishabh Kumar and Others

Madhya Pradesh High Court · AIR 1964 MP 1 : (1978) ILR (MP) 964 : (1963) JLJ 997 : (1963) MPLJ 867

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 4Representation of the People Act, 1951 — Section 123(3), 123(3A), 123(4), 77, 83(1)
High Courts07 Aug 1963Allowed

Manaklal Jhamaklal Vs The State

Madhya Pradesh High Court · AIR 1966 MP 281 : (1966) CriLJ 1139 : (1966) ILR (MP) 833 : (1966) JLJ 252 : (1966) 11 MPLJ 1193

Madhya Pradesh Gambling Act, 1927 — Section 13Penal Code, 1860 (IPC) — Section 75
High Courts27 Jul 1963Dismissed

Faddi Vs State

Madhya Pradesh High Court · (1964) JLJ 179

Evidence Act, 1872 — Section 157, 27Penal Code, 1860 (IPC) — Section 302
High Courts20 Jul 1963Dismissed

Jamnadas Vs Mst. Radhabai

Madhya Pradesh High Court · AIR 1963 MP 348 : (1963) JLJ 817

Evidence Act, 1872 — Section 115Limitation Act, 1908 — Article 118, 142, 144