COURT ARCHIVE

Madhya Pradesh High Court judgments, 1963

166 judgments · page 3 of 9

High Courts09 Oct 1963

Mohammad Kasam Vs Abdul Gafoor

Madhya Pradesh High Court · (1964) JLJ 93

High Courts08 Oct 1963

Gulabchand Laxminarayan Vs Commissioner of Sales Tax

Madhya Pradesh High Court · (1964) 15 STC 618

Madhya Pradesh General Sales Tax Act, 1958 — Section 44

High Courts07 Oct 1963Dismissed

Radheshyam Ramjilal Vs Sitaram Narayanprasad

Madhya Pradesh High Court · (1966) JLJ 399 : (1966) MPLJ 379

Contract Act, 1872 — Section 30

High Courts03 Oct 1963Dismissed

Ram Swarup and Another Vs Jitmal

Madhya Pradesh High Court · AIR 1966 MP 186 : (1966) ILR (MP) 336 : (1965) JLJ 1012

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 20 Rule 12, 10, 2(12)Provincial Small Cause Courts Act, 1887 — Article 31, 15

High Courts26 Sept 1963Dismissed

Tribhuwandas Vs Premchand

Madhya Pradesh High Court · (1964) JLJ 544

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(4)

High Courts26 Sept 1963Dismissed

Habib Bhai Vs Pyarelal and Others

Madhya Pradesh High Court · AIR 1964 MP 62 : (1966) ILR (MP) 248 : (1963) JLJ 979 : (1963) MPLJ 891

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 6 Rule 2, Order 8 Rule 5Evidence Act, 1872 — Section 101, 102, 103, 104Representation of the People Act, 1951 — Section 116A, 123(2), 123(3), 123(4)

High Courts25 Sept 1963Allowed

Idol Shri Madhavnarayanji temple Madanmohanlalji Vs Narayandas Shrikishan and Others

Madhya Pradesh High Court · AIR 1966 MP 79 : (1965) JLJ 795

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 4

High Courts25 Sept 1963Allowed

K.G. Ansari Vs Collector, Bilaspur

Madhya Pradesh High Court · (1963) 09 MP CK 0002

Madhya Pradesh Municipalities Act, 1961 — Section 38, 38(1)(b)

High Courts24 Sept 1963Dismissed

Joara Sugar Mills Private Ltd. Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · AIR 1964 MP 118

Constitution of India, 1950 — Article 248Madhya Pradesh Sugarcane (Regulation of Supply and Purchase) Act, 1958 — Section 21, 6, 8Sugarcane Cess (Validation) Act, 1961 — Section 2, 3

High Courts24 Sept 1963Allowed

State of Madhya Pradesh Vs Baital Nahar Singh

Madhya Pradesh High Court · AIR 1966 MP 5 : (1966) CriLJ 33

Criminal Procedure Code, 1898 (CrPC) — Section 173, 251A, 252Essential Commodities Act, 1955 — Section 11, 7

High Courts24 Sept 1963Dismissed

Govindrao Vs Board of Revenue

Madhya Pradesh High Court · (1963) JLJ 900

Central Provinces Tenancy Act, 1920 — Section 12A

High Courts24 Sept 1963Dismissed

Jaora Sugar Mills Private Ltd. Vs State

Madhya Pradesh High Court · (1964) JLJ 263

Madhya Pradesh Sugarcane (Regulation of Supply and Purchase) Act, 1958 — Section 23(1)

High Courts24 Sept 1963Allowed

State Vs Tarachand

Madhya Pradesh High Court · (1963) JLJ 895

Penal Code, 1860 (IPC) — Section 366, 376

High Courts20 Sept 1963Dismissed

Ramdas Vs Union of India

Madhya Pradesh High Court · (1966) JLJ 275

Workmens Compensation Act, 1923 — Section 10, 2(1)(a), 2(1)(n)

High Courts19 Sept 1963Dismissed

Hargovind Sharma Vs Divisional Engineer Railway Administration South Eastern Railway and Another

Madhya Pradesh High Court · AIR 1966 MP 7 : (1965) JLJ 364 : (1965) 10 MPLJ 415

Civil Procedure Code, 1908 (CPC) — Section 115Public Premises (Eviction of Unauthorised Occupants) Act, 1958 — Section 10, 5, 9(1)

High Courts18 Sept 1963Allowed

Kanhaiyalal Vs Ramkishan and Others

Madhya Pradesh High Court · AIR 1966 MP 340 : (1966) ILR (MP) 795 : (1966) JLJ 496

Limitation Act, 1908 — Section 12(2), 4, 5Limitation Act, 1963 — Section 12(2), 4, 5

High Courts12 Sept 1963Dismissed

Bhikibai Vs Mangtibai and Another

Madhya Pradesh High Court · AIR 1967 MP 3 : (1966) ILR (MP) 791

Civil Procedure Code, 1908 (CPC) — Section 115, 47, 96

High Courts11 Sept 1963Allowed

Mathuradas Regular Motor Services and Others Vs State Transport Authority and Others

Madhya Pradesh High Court · AIR 1963 MP 361 : (1963) JLJ 837 : (1963) MPLJ 787

Motor Vehicles Act, 1939 — Section 45

High Courts11 Sept 1963

L.J. Patel and Co. Vs Commissioner of Sales Tax

Madhya Pradesh High Court · (1965) ILR (MP) 534 : (1963) JLJ 869 : (1963) MPLJ 33 : (1964) 15 STC 18

Central Provinces and Berar Sales Tax Act, 1947 — Section 11(5)

High Courts05 Sept 1963Dismissed

Narottamdas Harjiwandas Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · AIR 1964 MP 45 : (1963) 7 FLR 426 : (1965) ILR (MP) 70 : (1963) JLJ 917 : (1964) MPLJ 43

Constitution of India, 1950 — Article 14, 19(1)Madhya Pradesh Minimum Wages Fixation Act, 1962 — Section 2, 20, 20(1), 22, 3