High Courts31 Aug 1962
Jaganlal Anjordas Vs The State
Madhya Pradesh High Court · (1963) CriLJ 570 : (1964) ILR (MP) 419 : (1963) JLJ 889
Penal Code, 1860 (IPC) — Section 149, 302, 323, 325, 34
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1962
289 judgments · page 5 of 15
High Courts31 Aug 1962
Ganga Prasad Jaiswal Vs Chhotelal Jain
Madhya Pradesh High Court · AIR 1963 MP 128 : (1963) CriLJ 445 : (1963) ILR (MP) 559 : (1963) JLJ 170
Criminal Procedure Code, 1898 (CrPC) — Section 179
High Courts28 Aug 1962Dismissed
Vidyacharan Shukla Vs G. P. Tiwari
Madhya Pradesh High Court · (1963) JLJ 660
Representation of the People Act, 1951 — Section 82, 86
High Courts28 Aug 1962Dismissed
Gowardhan Vs Ganga Bai
Madhya Pradesh High Court · (1964) JLJ 211
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 10
High Courts28 Aug 1962Dismissed
Gowardhan Sheocharan and Others Vs Smt. Gangabai
Madhya Pradesh High Court · AIR 1964 MP 168 : (1964) ILR (MP) 83
Hindu Adoptions and Maintenance Act, 1956 — Section 21, 22, 23, 4
High Courts28 Aug 1962
In re, Siyaram Hanuman Prasad
Madhya Pradesh High Court · (1963) CriLJ 219 : (1963) JLJ 155 : (1962) 7 MPLJ 1121
Criminal Procedure Code, 1898 (CrPC) — Section 523
High Courts28 Aug 1962
State Vs Swami Prasad
Madhya Pradesh High Court · (1963) JLJ 422
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts27 Aug 1962Dismissed
Dayaram and Others Vs Kashiram and Others
Madhya Pradesh High Court · AIR 1964 MP 286 : (1962) JLJ 1149 : (1962) 7 MPLJ 1133
High Courts27 Aug 1962
Moharsai Sukhalal Vs State of Madaya Pradesh
Madhya Pradesh High Court · (1964) CriLJ 596 : (1964) ILR (MP) 303 : (1963) JLJ 137 : (1962) MPLJ 317
Evidence Act, 1872 — Section 145, 157, 27Penal Code, 1860 (IPC) — Section 300, 302
High Courts26 Aug 1962Allowed
Amalgmated Coal Fields Ltd. Vs Collector, Chhindwara
Madhya Pradesh High Court · (1963) JLJ 67
Constitution of India, 1950 — Article 226Madhya Pradesh Land Revenue Code, 1959 — Section 247, 247(4), 253, 262(1), 57(1)
High Courts24 Aug 1962Allowed
Phattelal Vs Nandlal
Madhya Pradesh High Court · (1963) JLJ 430
Specific Relief Act, 1963 — Section 9Madhya Pradesh Land Revenue Code, 1959 — Section 250, 257
High Courts24 Aug 1962Allowed
Mumtajali Vs Collector, Sehore
Madhya Pradesh High Court · (1964) JLJ 231
Land Acquisition Act, 1894 — Section 18, 19, 4(1), 6(1)
High Courts24 Aug 1962Dismissed
Vidya Charan Shukla Vs G.P. Tiwari and Others
Madhya Pradesh High Court · AIR 1963 MP 356 : (1964) ILR (MP) 9
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 2Representation of the People Act, 1951 — Section 82, 90(1), 90(3), 90(4)
High Courts24 Aug 1962Allowed
Rajab Ali Farishta Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1963) 14 STC 574
Constitution of India, 1950 — Article 226
High Courts22 Aug 1962Allowed
B.S. Lail Vs Sardar Mal Lalwani
Madhya Pradesh High Court · AIR 1964 MP 124 : (1963) JLJ 181 : (1963) MPLJ 79
Evidence Act, 1872 — Section 115
High Courts22 Aug 1962Dismissed
Ranbahadur Singh Vs Board of Revenue
Madhya Pradesh High Court · (1964) JLJ 135
Constitution of India, 1950 — Article 226, 227
High Courts20 Aug 1962Allowed
Balchu Vs Sheomangal
Madhya Pradesh High Court · (1962) JLJ 1138
Evidence Act, 1872 — Section 40Penal Code, 1860 (IPC) — Section 494, 497
High Courts20 Aug 1962Partly Allowed
The State of Madhya Pradesh Vs Abdul Rashid
Madhya Pradesh High Court · AIR 1963 MP 71 : (1963) CriLJ 197 : (1964) ILR (MP) 136 : (1963) JLJ 28 : (1962) 7 MPLJ 1141 : (1962) MPLJ 153
Criminal Procedure Code, 1898 (CrPC) — Section 247, 4(1)
High Courts20 Aug 1962
Prabhu Ramchandra Balai and Others Vs Sukha Nanda and Others
Madhya Pradesh High Court · AIR 1963 MP 292
Registration Act, 1908 — Section 49
High Courts20 Aug 1962Allowed
Jeewanchand Vs Kalibai
Madhya Pradesh High Court · (1963) JLJ 444
Registration Act, 1908 — Section 17