High Courts22 Aug 1960Allowed
Sekadiya Vs Fundlibai
Madhya Pradesh High Court · (1961) JLJ 387
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 4(2)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1960
461 judgments · page 12 of 24
High Courts20 Aug 1960Dismissed
Pannalal and Others Vs Mahachandi Sawaldas and Others
Madhya Pradesh High Court · AIR 1961 MP 107 : (1960) JLJ 1152 : (1961) 6 MPLJ 156
Civil Procedure Code, 1908 (CPC) — Section 47, 7Contract Act, 1872 — Section 70
High Courts20 Aug 1960Partly Allowed
Umrao Singh and Others Vs State of M.P.
Madhya Pradesh High Court · AIR 1961 MP 45 : (1961) CriLJ 270 : (1961) JLJ 321
Criminal Procedure Code, 1898 (CrPC) — Section 154Evidence Act, 1872 — Section 60Penal Code, 1860 (IPC) — Section 34
High Courts20 Aug 1960Allowed
Durga Prasad Vs Nagar Palika Nigam
Madhya Pradesh High Court · (1961) JLJ 221
Madhya Bharat Municipal Corporation Act, 1956 — Section 396
High Courts19 Aug 1960Allowed
State Vs Babulal
Madhya Pradesh High Court · (1961) JLJ 961
Criminal Procedure Code, 1898 (CrPC) — Section 417
High Courts19 Aug 1960Dismissed
Narayan Singh Vs Rajmal
Madhya Pradesh High Court · AIR 1961 MP 12 : (1961) CriLJ 91 : (1962) JLJ 490 : (1961) 6 MPLJ 119
Criminal Procedure Code, 1898 (CrPC) — Section 417(3)Penal Code, 1860 (IPC) — Section 500
High Courts18 Aug 1960Dismissed
Laxminarayan Vs State
Madhya Pradesh High Court · (1962) JLJ 491
Criminal Procedure Code, 1898 (CrPC) — Section 251A, 252Opium Act, 1878 — Section 9(a)
High Courts13 Aug 1960Dismissed
Rambilas Vs Baboolal
Madhya Pradesh High Court · (1961) JLJ 164
Civil Procedure Code, 1908 (CPC) — Section 148Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 5
High Courts12 Aug 1960
Jasram Vs S. T. A.
Madhya Pradesh High Court · (1961) JLJ 133
Motor Vehicles Act, 1988 — Section 45, 63
High Courts12 Aug 1960Dismissed
Daryao Singh Girdhari Vs Pyarelal Gyarsilal and Another
Madhya Pradesh High Court · (1960) JLJ 927 : (1961) MPLJ 280
Constitution of India, 1950 — Article 227
High Courts12 Aug 1960Dismissed
Chandmal Harakchand Vs Maganlal Veerchand and Another
Madhya Pradesh High Court · (1961) JLJ 75 : (1961) MPLJ 153
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19
High Courts12 Aug 1960Dismissed
Parasram Shivlal Tara Sewania Vs Laxminarayan and Others
Madhya Pradesh High Court · AIR 1961 MP 8 : (1961) CriLJ 88(1) : (1962) JLJ 486 : (1960) 5 MPLJ 1181
Criminal Procedure Code, 1898 (CrPC) — Section 350, 366, 417(3)
High Courts12 Aug 1960Allowed
The Regional Provident Fund Commissioner and Another Vs Singhai Moujilal and Sons
Madhya Pradesh High Court · AIR 1961 MP 65 : (1960) 1 FLR 532 : (1970) ILR (MP) 790 : (1961) 1 LLJ 275 : (1960) 5 MPLJ 1350
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1, 2
High Courts12 Aug 1960Dismissed
Pannalal Biraji Vs Kalyanmal Nainchand and Others
Madhya Pradesh High Court · AIR 1961 MP 232 : (1961) JLJ 401 : (1961) 6 MPLJ 446
Transfer of Property Act, 1882 — Section 106
High Courts12 Aug 1960Allowed
Regional Provident Fund Commissioner Vs Singhai Maujilal
Madhya Pradesh High Court · (1961) JLJ 20
Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3), 8
High Courts12 Aug 1960Allowed
Jasram and Another Vs State Transport Authority and Others
Madhya Pradesh High Court · AIR 1961 MP 81 : (1960) 5 MPLJ 1317
Motor Vehicles Act, 1939 — Section 45, 57(8), 63, 64, 64A
High Courts12 Aug 1960
Dharam Chand Vs Rajendra Kumar Todermal and others
Madhya Pradesh High Court · (1960) JLJ 1141 : (1960) MPLJ 1136
Civil Procedure Code, 1908 (CPC) — Section 115Madhya Pradesh Extension of Laws Act, 1958 — Section 6
High Courts12 Aug 1960Allowed
Madhusudan Das Rajaram Vs Vasudeo Chunnilal, Lashkar
Madhya Pradesh High Court · (1960) JLJ 1181 : (1960) MPLJ 1185
Madhya Bharat Accommodation Control Act, 1955 — Section 4(a), 4(g)
High Courts12 Aug 1960Allowed
Shivchand Mannalal Vs Bhagwan (deceased) through Legal Representatives Kachru and Others
Madhya Pradesh High Court · (1961) JLJ 269 : (1961) MPLJ 249
High Courts11 Aug 1960Dismissed
Ballabhdas Vs Parmal Singh
Madhya Pradesh High Court · (1960) JLJ 1088
Civil Procedure Code, 1908 (CPC) — Section 47