High Courts11 Sept 1959Dismissed
Municipal Committee, Kawardha Vs Ambikaprasad
Madhya Pradesh High Court · (1961) JLJ 969
Central Provinces and Berar Municipalities Act, 1922 — Section 25(6)Constitution of India, 1950 — Article 226
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1959
371 judgments · page 6 of 19
High Courts10 Sept 1959Dismissed
Ratiram Durgaprasad Saini Vs Regional Settlement Commissioner
Madhya Pradesh High Court · AIR 1960 MP 230 : (1960) 1 FLR 218 : (1960) JLJ 241 : (1960) 2 LLJ 415 : (1960) 5 MPLJ 261
Constitution of India, 1950 — Article 226, 311
High Courts08 Sept 1959Allowed
Balbhadra Chetanram Vs Lunkaran Ramkisan and others
Madhya Pradesh High Court · (1960) JLJ 382 : (1959) MPLJ 327
Civil Procedure Code, 1908 (CPC) — Section 149
High Courts07 Sept 1959Dismissed
Antar Singh Bapu Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · AIR 1960 MP 254 : (1960) 1 FLR 262 : (1960) JLJ 197 : (1960) 5 MPLJ 85
Constitution of India, 1950 — Article 311(1), 311(2)
High Courts07 Sept 1959
Commissioner of Income Tax Vs Ramgopal Kaniyalal
Madhya Pradesh High Court · AIR 1960 MP 106 : (1960) 38 ITR 193 : (1959) 4 MPLJ 1029
Income Tax Act, 1922 — Section 10, 10(2), 24
High Courts04 Sept 1959
Madhavlal Manishanker Trivedi Vs State of Madhya Pradesh
Madhya Pradesh High Court · AIR 1960 MP 269 : (1960) CriLJ 1217 : (1960) JLJ 563 : (1960) 5 MPLJ 649
Criminal Procedure Code, 1898 (CrPC) — Section 195(1)Income Tax Act, 1961 — Section 61Penal Code, 1860 (IPC) — Section 466, 471
High Courts02 Sept 1959Allowed
Prakash Narain Dar Vs State
Madhya Pradesh High Court · (1959) JLJ 757
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 4(1)
High Courts31 Aug 1959Dismissed
Ghasiram Vs Mannibai
Madhya Pradesh High Court · (1960) JLJ 252
Workmens Compensation Act, 1923 — Section 2(n)
High Courts31 Aug 1959Dismissed
Sahakari Mitra Mandal Vs Suryadatta
Madhya Pradesh High Court · (1960) JLJ 199
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, 48
High Courts31 Aug 1959Dismissed
The New Bhopal Textiles Ltd. Vs The State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1960 MP 358 : (1960) 1 FLR 499
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(2), 11(1), 11(5)
High Courts31 Aug 1959Dismissed
Mahabir Prasad Vs Samaroo
Madhya Pradesh High Court · (1960) JLJ 280
Transfer of Property Act, 1882 — Section 54
High Courts31 Aug 1959Dismissed
Sahakari Mitra Mandal Ltd. Vs Suryadatta Bhairavlal Rawal and Others
Madhya Pradesh High Court · AIR 1960 MP 213 : (1960) 5 MPLJ 119
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, 48Indore Co-operative Societies Rules — Rule 20
High Courts31 Aug 1959
Samuel Bahadur Singh Vs Smt. Roshni Singh and Another
Madhya Pradesh High Court · AIR 1960 MP 142 : (1959) ILR (MP) 487 : (1960) JLJ 288 : (1960) 5 MPLJ 233
Divorce Act, 1869 — Section 10, 34, 35
High Courts31 Aug 1959Dismissed
Kanchhedilal Umrao Singh Vs Maursi Ranjeet Kachhi
Madhya Pradesh High Court · AIR 1960 MP 140 : (1960) JLJ 286 : (1959) 4 MPLJ 1220
Limitation Act, 1908 — Section 12, 5
High Courts31 Aug 1959Dismissed
Barelal Vs State
Madhya Pradesh High Court · AIR 1960 MP 102 : (1960) JLJ 391 : (1960) 5 MPLJ 691
Criminal Procedure Code, 1898 (CrPC) — Section 164, 208, 252, 286Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 299, 84
High Courts31 Aug 1959Allowed
Bapulal Vs Bansilal
Madhya Pradesh High Court · (1960) JLJ 332 : (1959) MPLJ 1049
Specific Relief Act, 1963 — Section 9
High Courts31 Aug 1959Dismissed
Mahabir Prasad Ramdhin Vs Samaroo Kaliram
Madhya Pradesh High Court · AIR 1960 MP 165 : (1960) 5 MPLJ 230
Central Provinces Tenancy Act, 1920 — Section 12, 13
High Courts31 Aug 1959Dismissed
Ghasiram Motiram Kulmi and Others Vs Smt. Nannibai Nathulal and Another
Madhya Pradesh High Court · AIR 1960 MP 267 : (1960) 1 FLR 366 : (1960) 1 LLJ 789 : (1960) 5 MPLJ 89
Workmens Compensation Act, 1923 — Section 2
High Courts31 Aug 1959Allowed
Nathumal Himatlal Vs Kunjilal Mathuraprasad
Madhya Pradesh High Court · (1960) JLJ 209 : (1959) MPLJ 33
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 151
High Courts31 Aug 1959Dismissed
Bheru Singh Gulabji Vs Rao Kanhaiyalal Govind Singh
Madhya Pradesh High Court · (1960) JLJ 226 : (1959) MPLJ 49
Madhya Bharat Money Lenders Act, 1950 — Section 3(3)