High Courts10 Nov 1959Dismissed
Ramdayal Girdhari Purohit Vs State of M.P. and Others
Madhya Pradesh High Court · (1961) JLJ 437 : (1961) MPLJ 508
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1959
371 judgments · page 4 of 19
High Courts09 Nov 1959Dismissed
Jagat Parshad Pathak Vs Sales Tax Officer
Madhya Pradesh High Court · (1960) JLJ 109
Constitution of India, 1950 — Article 226
High Courts09 Nov 1959Dismissed
Jagat Prasad Pathak Vs The Assistant District Officer of Sales Tax
Madhya Pradesh High Court · (1960) 5 MPLJ 150 : (1960) 11 STC 64
Constitution of India, 1950 — Article 226
High Courts09 Nov 1959Allowed
Jayaram Kumari Brajendra Bahadur Singh and Another Vs Beni Bahadur Singh Sampat Singh and Others
Madhya Pradesh High Court · (1961) JLJ 318 : (1961) MPLJ 418
Madhya Pradesh Abolition of Jagirs and Land Reforms Act, 1952 — Section 22(1)
High Courts06 Nov 1959Dismissed
Premanbai Vs Channoolal
Madhya Pradesh High Court · (1964) JLJ 588
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts05 Nov 1959Dismissed
Ramnarayan Ramchandra Vs Municipal Commissioner, Indore
Madhya Pradesh High Court · (1960) JLJ 939 : (1959) MPLJ 697
Indore City Municipal Act, 1909 — Section 71
High Courts30 Oct 1959Dismissed
Mahadeo Prasad Chhogalal Vs Mithulal Motilal
Madhya Pradesh High Court · (1961) MPLJ 533
Civil Procedure Code, 1908 (CPC) — Section 10, 151
High Courts29 Oct 1959Dismissed
Motilal Pannalal Vs Kailash Narain
Madhya Pradesh High Court · AIR 1960 MP 134 : (1960) JLJ 190 : (1960) 5 MPLJ 87
Madhya Bharat Control of Accommodation Act, 1953 — Section 4Transfer of Property Act, 1882 — Section 106
High Courts28 Oct 1959Allowed
Mun. Committee Pandhurna Vs Raisi Hirji
Madhya Pradesh High Court · (1960) JLJ 228
Constitution of India, 1950 — Article 226
High Courts28 Oct 1959Allowed
Municipal Committee Vs Shah Raisi Hirji and Co. and Others
Madhya Pradesh High Court · AIR 1960 MP 217 : (1959) ILR (MP) 734 : (1960) 5 MPLJ 221
Central Provinces and Berar Municipalities Act, 1922 — Section 24B, 83, 83(2)Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115
High Courts28 Oct 1959
Laxminarayan Anandilal and others Vs Gram Panchayat, Khirkiya and others
Madhya Pradesh High Court · (1960) JLJ 113 : (1959) MPLJ 116
Constitution of India, 1950 — Article 226
High Courts27 Oct 1959Dismissed
In Re: Shri Mehra, Senior Supdt. of Post Offices and Another
Madhya Pradesh High Court · AIR 1962 MP 72 : (1959) ILR (MP) 819 : (1961) 6 MPLJ 363
Penal Code, 1860 (IPC) — Section 161, 409Prevention of Corruption Act, 1988 — Section 5(2)
High Courts27 Oct 1959Dismissed
In Re : Mehra, Senior Superintendent of Post Office
Madhya Pradesh High Court · (1961) JLJ 309
Penal Code, 1860 (IPC) — Section 409Prevention of Corruption Act, 1988 — Section 5(2)
High Courts26 Oct 1959Allowed
Radhakrishna Vs R.R. Dubey, Collector
Madhya Pradesh High Court · (1961) JLJ 957
Central Provinces and Berar Municipalities Act, 1922 — Section 10(4), 20A
High Courts26 Oct 1959Dismissed
Phuluwa and Others Vs Laxmichand Sitabrai
Madhya Pradesh High Court · AIR 1960 MP 138 : (1960) JLJ 90 : (1960) 5 MPLJ 405
Civil Procedure Code, 1908 (CPC) — Section 11, 9Evidence Act, 1872 — Section 115Limitation Act, 1908 — Article 113, 144
High Courts23 Oct 1959Dismissed
Deen Mohammad Karim Bux and Another Vs State and Another
Madhya Pradesh High Court · AIR 1960 MP 381
Citizenship Act, 1955 — Section 9(2)Citizenship Rules, 2009 — Rule 30Constitution of India, 1950 — Article 226
High Courts23 Oct 1959Allowed
Omprakash Rawal Vs State
Madhya Pradesh High Court · (1960) JLJ 649
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts22 Oct 1959Dismissed
Gajraj Singh Bheru Singh Rajput Vs State of M.B. and Others
Madhya Pradesh High Court · AIR 1960 MP 299 : (1962) JLJ 61 : (1960) 5 MPLJ 892
Constitution of India, 1950 — Article 226, 311, 311(2)
High Courts21 Oct 1959Allowed
Kishorilal Vs Secy. Regional Transport Authority
Madhya Pradesh High Court · AIR 1962 MP 7 : (1962) JLJ 69
Motor Vehicles Act, 1939 — Section 44(3), 48(3), 62, 68