High Courts08 Dec 1956Allowed

Hemanchal Singh Vs State

Madhya Pradesh High Court · (1957) JLJ 126

Madhya Bharat Public Security Act, 1953 — Section 12Penal Code, 1860 (IPC) — Section 148, 149, 302, 325
High Courts30 Nov 1956Allowed

Sadhuram Vs Engineer Telegraphs

Madhya Pradesh High Court · AIR 1957 MP 52

Constitution of India, 1950 — Article 311(1), 311(2)Post and Telegraph Manual — Section 12(2), 12(B), 12C
High Courts30 Nov 1956Dismissed

Balwantrao Vs Shamrao

Madhya Pradesh High Court · (1957) JLJ 167

Central Provinces and Berar Relief of Indebtedness Act, 1939 — Section 13(3)