High Courts18 Jan 1956Allowed
Jhamaklal Vs Mishrilal
Madhya Pradesh High Court · AIR 1957 MP 23
Contract Act, 1872 — Section 39Transfer of Property Act, 1882 — Section 55, 55(1)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1956
206 judgments · page 11 of 11
High Courts18 Jan 1956
Vishwanath Vs Amarlal
Madhya Pradesh High Court · AIR 1957 MP 190
Contract Act, 1872 — Section 73
High Courts17 Jan 1956
Mohammad Siddiq Gautamlal and Others Vs The State of Madhya Bharat and Another
Madhya Pradesh High Court · (1956) 01 MP CK 0014
Constitution of India, 1950 — Article 200, 226, 286, 286(3), 303Essential Goods (Declaration and Regulation of Tax on Sale and Purchase) Act, 1952 — Section 3Madhya Bharat Sales Tax Act, 1950 — Section 13(1), 4(2), 4(3), 5, 5(2)
High Courts12 Jan 1956
Ghanshyam Dass Vs D.D. Saigal and another
Madhya Pradesh High Court · (1956) 01 MP CK 0003
Constitution of India, 1950 — Article 226, 311, 311(1)
High Courts10 Jan 1956
Ramchandra Vs Vinayak Sant
Madhya Pradesh High Court · (1957) JLJ 256
Civil Procedure Code, 1908 (CPC) — Section 115Madhya Bharat Sthan Niyantran Vidhan, 1950 — Section 9(2)(a), 9(2)(b), 9(3)
High Courts06 Jan 1956
Durga Prasad Vs Shivnarain
Madhya Pradesh High Court · (1957) CriLJ 198
Penal Code, 1860 (IPC) — Section 193, 209