High Courts12 Oct 1955
Mangibai Vs Bhagwandas
Madhya Pradesh High Court · (1957) CriLJ 289
Penal Code, 1860 (IPC) — Section 411
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1955
150 judgments · page 3 of 8
High Courts08 Oct 1955Allowed
Toran Singh Kunwar Singh Vs The State of Madhya Bharat
Madhya Pradesh High Court · (1955) 10 MP CK 0019
Civil Procedure Code, 1908 (CPC) — Section 115, 80
High Courts06 Oct 1955Allowed
S.M. Nagori Vs Baburao
Madhya Pradesh High Court · (1955) 10 MP CK 0022
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 29, 115, 2, 36, 37
High Courts06 Oct 1955
Aijaz Masih and Others Vs Desouza
Madhya Pradesh High Court · (1956) CriLJ 373
Criminal Procedure Code, 1898 (CrPC) — Section 205(1)
High Courts06 Oct 1955
Champalal Vs State
Madhya Pradesh High Court · (1956) CriLJ 404 : (2010) ILR (MP) 1665
Penal Code, 1860 (IPC) — Section 109, 126, 148, 332, 395
High Courts06 Oct 1955
Central India Motors, Bhopal Vs G.P. Shrivastava and another
Madhya Pradesh High Court · (1955) 10 MP CK 0002
Partnership Act, 1932 — Section 69(2)Provincial Small Cause Courts Act, 1887 — Section 17
High Courts05 Oct 1955
The State Vs Keshavrao Ingle
Madhya Pradesh High Court · (1956) CriLJ 229
Penal Code, 1860 (IPC) — Section 108, 109, 302, 304, 79
High Courts05 Oct 1955
Naththu Tulsi Vs Anok Singh and Others
Madhya Pradesh High Court · (1956) CriLJ 1021
Penal Code, 1860 (IPC) — Section 147, 392, 395
High Courts04 Oct 1955Allowed
Hajarilal Vs Phoolchand
Madhya Pradesh High Court · AIR 1957 MP 177
Limitation Act, 1963 — Article 113
High Courts03 Oct 1955Dismissed
Krishna Kumar Vs H.H. Maharaja Scindia
Madhya Pradesh High Court · (1955) 10 MP CK 0013
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 40 Rule 1(1), Order 40 Rule 1(2), Order 41 Rule 1(2)Transfer of Property Act, 1882 — Section 66, 69A
High Courts03 Oct 1955
Harischandra Vs Firm Murilidhar Chironjilal and Another
Madhya Pradesh High Court · AIR 1957 MP 53
Contract Act, 1872 — Section 2, 23, 39, 53, 55
High Courts30 Sept 1955Dismissed
Jiyajeerao Cotton Mills Ltd. Vs Gokulchand Pande
Madhya Pradesh High Court · (1955) 09 MP CK 0015
High Courts29 Sept 1955
Bajirao Vs State
Madhya Pradesh High Court · (1957) CriLJ 369
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts27 Sept 1955Dismissed
Firm Gopalji Vs Indore Premier Co-operative Bank Ltd.
Madhya Pradesh High Court · AIR 1957 MP 56
High Courts24 Sept 1955
Badruddin and others Vs State of Vindhya Pradesh and another
Madhya Pradesh High Court · (1955) 09 MP CK 0023
Constitution of India, 1950 — Article 226
High Courts24 Sept 1955Dismissed
Hariram Vs The State
Madhya Pradesh High Court · (1955) 09 MP CK 0008
Criminal Procedure Code, 1898 (CrPC) — Section 253, 342, 526, 561(A)Penal Code, 1860 (IPC) — Section 366
High Courts24 Sept 1955
Puttu Lal Govind Dass Vs Achchey Lal Nandu Lal
Madhya Pradesh High Court · (1955) 09 MP CK 0003
Contract Act, 1872 — Section 73, 74
High Courts23 Sept 1955
Siadullah Khan Vs State of Bhopal
Madhya Pradesh High Court · (1955) CriLJ 1563
Penal Code, 1860 (IPC) — Section 295, 511