Privy Council23 May 1922
Shankar Ganesh Dabir Vs Secretary of State
Privy Council · (1922) AIR(PC) 351
COURT ARCHIVE
Privy Council judgments
3,956 judgments · page 96 of 198
Privy Council15 May 1922
Chidambava Sivaprakasa Pandara Sannadhigal Vs Veerama Reddi and others
Privy Council · (1922) AIR(PC) 292
Privy Council12 May 1922
Badri Narain Singh Vs Harnam Kuar and others
Privy Council · (1922) AIR(PC) 289
Privy Council27 Apr 1922
Sarju Prasad Missir and others Vs Maksudan Ghoudhuri and others
Privy Council · (1922) AIR(PC) 341
Privy Council10 Apr 1922
Banku Behari Dhur Vs J. C. Galstaun and another
Privy Council · (1922) AIR(PC) 339
Privy Council10 Apr 1922
Amulya Chandra Banerjee and others Vs Corporation of Calcutta
Privy Council · (1922) AIR(PC) 333
Privy Council10 Apr 1922
Bijai Raj Kunwar Vs Jai Indra Bahadur Singh
Privy Council · (1922) AIR(PC) 317
Privy Council10 Apr 1922
Chet Ram and others Vs Ram Singh and others
Privy Council · (1922) AIR(PC) 247
Privy Council06 Apr 1922
T. P. Srinivas Chariar and another Vs C. N. Evalappa Mudaliar
Privy Council · (1922) AIR(PC) 325
Privy Council06 Apr 1922
Syed Kasam and others Vs Jorawar Singh and others
Privy Council · (1922) AIR(PC) 353
Privy Council03 Apr 1922
Manindra Chandra Nandi Vs Ram Kumar Lal Bhagat and others
Privy Council · (1922) AIR(PC) 304
Privy Council21 Mar 1922
Mohammad Abdul Ghani Khan and another Vs Mt. Fakhr Jahan Begam and others
Privy Council · (1922) AIR(PC) 281
Privy Council14 Mar 1922
Ratha Krishna Ayyar and another Vs Sunderswamy Iyer
Privy Council · (1922) AIR(PC) 257
Privy Council09 Mar 1922
K. Gopal Chetty and another Vs L. G. Vijayaraghavachariar
Privy Council · (1922) AIR(PC) 115
Privy Council07 Mar 1922
Ramalinga Annavi and another Vs Narayana, Annavi and others
Privy Council · (1922) AIR(PC) 201
Privy Council07 Mar 1922
L. Oppenheim and Company Vs Hajee Mahomed Haneef Saheb
Privy Council · (1922) AIR(PC) 120
Privy Council02 Mar 1922
Khajeh Suleman Quadir and another Vs Salimullah Bahadur and others
Privy Council · (1922) AIR(PC) 107
Privy Council20 Feb 1922
Shew Darshan Singh Vs The Deputy Commissioner, Partabgarh
Privy Council · (1923) AIR(PC) 44