COURT ARCHIVE
Privy Council judgments
3,956 judgments · page 95 of 198
Privy Council28 Jul 1922
Behari Lal-Bulaki Ram Vs Kundan Lal and another
Privy Council · (1922) AIR(PC) 361
Privy Council20 Jul 1922
E. D. Sassoon and Co. Vs Ramdutt Ramkissen Das
Privy Council · (1922) AIR(PC) 374
Privy Council11 Jul 1922
Chottey Lal Vs The Collector of Moradabad
Privy Council · (1922) AIR(PC) 279
Privy Council11 Jul 1922
Data Ram Jani and others Vs Basant Kunwar
Privy Council · (1922) AIR(PC) 378
Privy Council07 Jul 1922
Jagdeo Narain Singh and others Vs Baldeo Singh and others
Privy Council · (1922) AIR(PC) 272
Privy Council30 Jun 1922
Sardar Singh and others Vs Kunj Bihari Lal and others
Privy Council · (1922) AIR(PC) 261
Privy Council19 Jun 1922
Jai Berham and others Vs Kedar Nath Marwari and others
Privy Council · (1922) AIR(PC) 269
Privy Council16 Jun 1922
Palchur Sankarareddi and others Vs Palchur Mahalakshmama and others
Privy Council · (1922) AIR(PC) 315
Privy Council31 May 1922
Ramsumran Prasad and another Vs Mt. Shyam Kumari and others
Privy Council · (1922) AIR(PC) 356
Privy Council31 May 1922
E. Subbaraya Pillai and others Vs Venkata Perumal Raja Bahadur and others
Privy Council · (1922) AIR(PC) 345
Privy Council31 May 1922
Medai Dalavoi Thirumalaiyappa Mudaliar Vs Nainar Tevan and others
Privy Council · (1922) AIR(PC) 307
Privy Council25 May 1922
Damodar Narayan Ghaudhury and others Vs S. A. Miller and others
Privy Council · (1922) AIR(PC) 349
Privy Council25 May 1922
Dinbai Vs K. B. Nusserwanji Rustomji and others
Privy Council · (1922) AIR(PC) 311
Privy Council25 May 1922
Radha Krishna and others Vs Bisheshar Sahay and others
Privy Council · (1922) AIR(PC) 336
Privy Council25 May 1922
Fort Press Co., Limited Vs Municipal Corporation of the City of Bombay and another
Privy Council · (1922) AIR(PC) 365
Privy Council23 May 1922
Narain Das Vs Abinash Chandar and another
Privy Council · (1922) AIR(PC) 347