CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Privy Council

COURT ARCHIVE

Privy Council judgments

3,956 judgments · page 98 of 198

By year

  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1915
  • 1914
  • 1913
  • 1912
  • 1911
  • 1910
  • 1909
  • 1908
  • 1907
  • 1906
  • 1905
  • 1904
  • 1903
  • 1902
  • 1901
  • 1900
  • 1899
  • 1898
  • 1897
  • 1896
  • 1895
  • 1894
  • 1893
  • 1892
  • 1891
  • 1890
  • 1889
  • 1888
  • 1887
  • 1886
  • 1885
  • 1884
  • 1883
  • 1882
  • 1881
  • 1880
  • 1879
  • 1878
  • 1877
  • 1876
  • 1875
  • 1874
  • 1873
  • 1872
Privy Council25 Nov 1921

Burland and another Vs The King and others

Privy Council · (1921) AIR(PC) 163

Read judgment
Privy Council18 Nov 1921

Naba Kishore Mandal and others Vs Upendra Kishore Mandal and others

Privy Council · (1922) AIR(PC) 39

Read judgment
Privy Council18 Nov 1921

Wilson and others Vs Esquimalt and Nanaimo Railway Company

Privy Council · (1921) AIR(PC) 234

Read judgment
Privy Council17 Nov 1921

Nalam Pattabhiram Rao and others Vs Mandavilli Narayanamoorthy and others

Privy Council · (1922) AIR(PC) 102

Read judgment
Privy Council17 Nov 1921

Muhammad Hafiz and another, Plffs. Vs Mirza Muhammad Zakariya and others

Privy Council · (1922) AIR(PC) 23

Read judgment
Privy Council17 Nov 1921

Gout and another Vs Cimitian

Privy Council · (1921) AIR(PC) 182

Read judgment
Privy Council11 Nov 1921

In re The Board of Commerce Act, 1919 and The Combines and Fair Prices Act, 1919.

Privy Council · (1921) AIR(PC) 205

Read judgment
Privy Council11 Nov 1921

Raja Rai Bhagwat Dayal Singh Vs Ram Ratan Sahu and others

Privy Council · (1922) AIR(PC) 91

Read judgment
Privy Council08 Nov 1921

T. R. Venkata Rao Vs T. V. Tuljaram Rao and others

Privy Council · (1922) AIR(PC) 69

Read judgment
Privy Council01 Nov 1921

K. S. Bonnerji, Official Receiver Vs Sitanath Das and another

Privy Council · (1922) AIR(PC) 209

Read judgment
Privy Council28 Oct 1921

Pandurang Krishnaji Vs M. Tukaram and others

Privy Council · (1922) AIR(PC) 20

Read judgment
Privy Council27 Oct 1921

Royal Trust Company Vs Minister of Finance of the Province of British Columbia

Privy Council · (1921) AIR(PC) 184

Read judgment
Privy Council25 Oct 1921

Bhaidas Shivdas Vs Bai Ghulab and another

Privy Council · (1922) AIR(PC) 193

Read judgment
Privy Council24 Oct 1921

Hameed and another Vs Special Officer under the Waste Lands Ordinances

Privy Council · (1921) AIR(PC) 173

Read judgment
Privy Council21 Oct 1921

Khaw Sim Tek and others Vs Chuah Hooi Gnoh Neoh

Privy Council · (1922) AIR(PC) 212

Read judgment
Privy Council20 Oct 1921

Stephens and Co. Vs Allen

Privy Council · (1921) AIR(PC) 231

Read judgment
Privy Council20 Oct 1921

G. M. O''meara and another Vs Benet and others

Privy Council · (1921) AIR(PC) 190

Read judgment
Privy Council01 Aug 1921

Corporation of the City of Victoria Vs Bishop of Vancouver Island

Privy Council · (1921) AIR(PC) 240

Read judgment
Privy Council01 Aug 1921

Matamajaw Salmon Club Vs Duchaine (Since Deceased)

Privy Council · (1921) AIR(PC) 200

Read judgment
Privy Council01 Aug 1921

Mayait Vs Maung Chit Maung

Privy Council · (1922) AIR(PC) 197

Read judgment
Previous1…96979899100…198Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions