COURT ARCHIVE
Privy Council judgments
3,956 judgments · page 6 of 198
Privy Council12 Jul 1948
Mustafa Ali Khan Vs Commr. of Income Tax, U. P. Ajmer and Ajmer-Merwara
Privy Council · (1949) AIR(PC) 13
Privy Council08 Jul 1948
Pragdas Mathuradas Vs Jeewanlal (1929) Ltd.
Privy Council · (1948) AIR(PC) 217
Privy Council06 Jul 1948
Commissioner of Income Tax, Bihar and Orissa Vs Kamakhaya Narayan Singh and others
Privy Council · (1949) AIR(PC) 1
Privy Council05 Jul 1948
Nkwantahene Nana Kwame Boakye Tromu II Vs Bechemhene Nana Fosu Gyeabour II
Privy Council · (1949) AIR(PC) 291
Privy Council28 Jun 1948
Premier Construction Co. Ltd. Vs Commissioner of Income Tax, Bombay City
Privy Council · (1949) AIR(PC) 20
Privy Council17 Jun 1948
C.S. Nataraja Pillai (now deceased) and another Vs C.S. Subbaraya Chettiar
Privy Council · (1949) AIR(PC) 43
Privy Council17 Jun 1948
Kadappa Bapurao Desai Vs Lingappa Ramchandra Desai
Privy Council · (1949) AIR(PC) 35
Privy Council17 Jun 1948
Sara Vesraswami alias Sara Veerraju Vs Talluri Narayya (deceased) and others
Privy Council · (1949) AIR(PC) 32
Privy Council15 Jun 1948
Governor-General in Council, represented by the General Manager, South Indian Railway Vs Municipal Council, Madura, through its Commissioner
Privy Council · (1949) AIR(PC) 36
Privy Council15 Jun 1948
Governor-General in Council, represented by the General Manager, South Indian Railway Vs The Municipal Council, Madura, through its Commissioner
Privy Council · (1949) AIR(PC) 39
Privy Council31 May 1948
Mohammad Khalil Khan and others Vs Mahbub Ali Mian and others
Privy Council · (1949) AIR(PC) 78
Privy Council11 May 1948
Bhan Kumar Chand and another Vs Mohan Lal and others
Privy Council · (1948) AIR(PC) 180
Privy Council27 Apr 1948
English and Scottish Joint Co - operative Wholesale Society Ltd. Vs Commissioner of Agricultural Income Tax, Assam
Privy Council · (1948) AIR(PC) 142
Privy Council20 Apr 1948
Nuzha Bint El-Haj Suleiman Abu Khadra Vs Haj Ibrahim Saleh El-Helou and others
Privy Council · (1949) AIR(PC) 45
Privy Council20 Apr 1948
Naim Molvan, the owner of the Motor Vessel "Asya" Vs Attorney-General, Palestine
Privy Council · (1948) AIR(PC) 186
Privy Council20 Apr 1948
Neelangouda, adoptive father, Limbangouda Patil Vs Ujjangouda, adoptive father, Shankargouda Patil and others
Privy Council · (1948) AIR(PC) 165