Privy Council28 Feb 1949
Commissioners of Income Tax Vs Henry Ignatius Meldaho
Privy Council · (1949) AIR(PC) 206
COURT ARCHIVE
Privy Council judgments
3,956 judgments · page 4 of 198
Privy Council28 Feb 1949
Rai Harendra Lal Roy Bahadur Estates Ltd. Vs Hem Chandra Naskar and another
Privy Council · (1949) AIR(PC) 179
Privy Council21 Feb 1949
Gannamaneedi Madhavayya and another Vs Gannamaneedi Achamma (Since deceased) and another
Privy Council · (1949) AIR(PC) 325
Privy Council14 Feb 1949
Oivind Lorentzen, as Director of Shipping and Curator of the Royal Norwegian Government Vs Ship ''Alcoa Rambler'' (Alcoa Steamship Co. Inc. Owners)
Privy Council · (1949) AIR(PC) 200
Privy Council02 Feb 1949
Kalidindi Ramakrishna Raju and another Vs Kalidindi Narayana Raju and others
Privy Council · (1949) AIR(PC) 165
Privy Council24 Jan 1949
N.S. Venkatagiri Ayyangar and another Vs Hindu Religious Endowments Board, Madras
Privy Council · (1949) AIR(PC) 156
Privy Council20 Jan 1949
Promode Kumar Roy and others Vs Nikhil Bhusan Mukhopadhya and others
Privy Council · (1949) AIR(PC) 183
Privy Council18 Jan 1949
Sri Raja Yarlagadda Siva Rama, Prasad Bahadur Vs Majeti Potharaju and other
Privy Council · (1949) AIR(PC) 187
Privy Council11 Jan 1949
Government of the Province of Bombay Vs Pestonji Ardeshir Wadia and others
Privy Council · (1949) AIR(PC) 143
Privy Council11 Jan 1949
Ranshah Bapu Vs Government of the Central Provinces
Privy Council · (1949) AIR(PC) 140
Privy Council11 Jan 1949
Hubert P. James Vs Gulam Hussein Pakseema
Privy Council · (1949) AIR(PC) 151
Privy Council20 Dec 1948
Hulli Electricity Co. Ltd. Vs Province of Bombay
Privy Council · (1949) AIR(PC) 136
Privy Council20 Dec 1948
Badridas Daga, and another Vs Commissioner of Income Tax, Central and United Provinces, Lucknow
Privy Council · (1949) AIR(PC) 159
Privy Council07 Dec 1948
Adyanath Ghatak Vs Krishna Prasad Singh and another
Privy Council · (1949) AIR(PC) 124
Privy Council30 Nov 1948
Chenard and Co. and others Vs Joachim Arissol
Privy Council · (1949) AIR(PC) 127
Privy Council22 Nov 1948
Attorney-General of Saskatchewan Vs Attorney-General of Canada and others
Privy Council · (1949) AIR(PC) 190