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Privy Council judgments

3,956 judgments · page 5 of 198

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Privy Council15 Nov 1948

Antonio Buttigieg Vs Inez Faizon and others

Privy Council · (1949) AIR(PC) 118

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Privy Council04 Nov 1948

North West Frontier Province Vs Suraj Narain Anand

Privy Council · (1949) AIR(PC) 112

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Privy Council21 Oct 1948

Phanindra Chandra Neogy Vs The King.

Privy Council · (1949) AIR(PC) 117

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Privy Council21 Oct 1948

Commissioner of Income Tax, Bombay Mofussil Vs Western India Life Insurance Co. Ltd., Satara

Privy Council · (1949) AIR(PC) 97

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Privy Council19 Oct 1948

International Harvester Co. of Canada Ltd. Vs Provincial Tax Commission and others

Privy Council · (1949) AIR(PC) 72

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Privy Council18 Oct 1948

Mohammad Jan and another Vs Rafi-ud-din and others

Privy Council · (1949) AIR(PC) 70

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Privy Council14 Oct 1948

Commissioner of Income- tax, Bombay City Vs Great Eastern Life Assurance Co. Ltd.

Privy Council · (1949) AIR(PC) 99

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Privy Council13 Oct 1948

D.R. Fraser and Co. Ltd. Vs Minister of National Revenue.

Privy Council · (1949) AIR(PC) 120

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Privy Council13 Oct 1948

M.G. Perera Vs Andrew Vincent Peiris and another

Privy Council · (1949) AIR(PC) 106

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Privy Council13 Oct 1948

N.K.M.S.P. Visalakshi Achi Vs R.M.M.L. Muthiah Chettiar and others

Privy Council · (1949) AIR(PC) 66

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Privy Council13 Oct 1948

Imam Din Vs Mt. Said Bibi (since deceased) and others

Privy Council · (1949) AIR(PC) 87

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Privy Council13 Oct 1948

Labour Relations Board of Saskatchewan Vs John East Iron Works Ltd.

Privy Council · (1949) AIR(PC) 129

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Privy Council28 Jul 1948

Walli Mohammad and another Vs The King.

Privy Council · (1949) AIR(PC) 103

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Privy Council28 Jul 1948

Chandra Kishore Tewari and others Vs Deputy Commissioner of Lucknow in Charge Court of Wards, Sissendi Estate and another

Privy Council · (1949) AIR(PC) 207

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Privy Council23 Jul 1948

Samuel Seward Toddings Vs Edmund Graham Gibbons

Privy Council · (1949) AIR(PC) 30

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Privy Council23 Jul 1948

Union Trustee Co. of Australia Ltd. Vs Lena Ethel Bartlam and others

Privy Council · (1949) AIR(PC) 62

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Privy Council19 Jul 1948

Balasubramania Raghunatha Rangaswami Singapuliar Vs S.T. Nagappa Chettiar alias Chockalinga Chettiar (since deceased) now represented by S.T. Muthiah Chettiar and others

Privy Council · (1949) AIR(PC) 25

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Privy Council19 Jul 1948

Bank of Bihar Ltd. Vs Sarangdhar Singh and another

Privy Council · (1949) AIR(PC) 8

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Privy Council19 Jul 1948

Muthuswami Thevar Vs Chidambara Thevar

Privy Council · (1949) AIR(PC) 18

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Privy Council15 Jul 1948

Maharaja of Pittapuram Vs Province of Madras

Privy Council · (1949) AIR(PC) 3

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