Privy Council03 Mar 1887
Shekh Masludin and Others Vs Waghela Rajsanji
Privy Council · (1887) 14 IndApp 89
COURT ARCHIVE
Privy Council judgments
3,956 judgments · page 177 of 198
Privy Council26 Feb 1887
Venkatarama Aiyan Vs Thayammal and Kuttisami Aiyan
Privy Council · (1887) 14 IndApp 67
Privy Council26 Feb 1887
Golab Singh and Others Vs Simbhunath Panday and others
Privy Council · (1887) 14 ILRPC 572 : (1887) 14 IndApp 77
Privy Council19 Feb 1887
Pirthi Pal Singh and Uman Pershad Singh (Sons of Hurdeo Bux, Deceased) Vs Thakur Jewahir Singh and others
Privy Council · (1887) 14 IndApp 37
Privy Council19 Feb 1887
Pirthi Pal and Uman Parshad Vs Jowahir Singh and others
Privy Council · (1887) 14 ILRPC 493
Privy Council16 Feb 1887
Kishori Lal Roy Vs Krishna Kishori Chowdhrani and another
Privy Council · (1887) 14 ILRPC 487 : (1887) 14 IndApp 71
Privy Council10 Feb 1887
Babu Sheo Lochun Singh Vs Babu Saheb Singh
Privy Council · (1887) 14 IndApp 63
Privy Council05 Feb 1887
Murtunjoy Singh and Others Vs Maharani of Burdwan
Privy Council · (1887) 14 IndApp 30
Privy Council05 Feb 1887
The Maharani of Burdwan Vs Krishna Kamini Dasi and others
Privy Council · (1887) 14 ILRPC 365
Privy Council19 Dec 1886
Thakur Harihar Baksh Vs Thakur Uman Parshad
Privy Council · (1887) 14 ILRPC 296
Privy Council18 Dec 1886
Ajudhia Pershad and Another Vs Sidh Gopal and others
Privy Council · (1887) 9 ILRPC 330 : (1886) 14 IndApp 21
Privy Council15 Dec 1886
Mussamat Amanat Bibi Vs Luchman Pershad and Narotam Dass
Privy Council · (1886) 14 IndApp 18
Privy Council15 Dec 1886
Amanat Bibi Vs Lachman Persad and others
Privy Council · (1887) 14 ILRPC 308
Privy Council14 Dec 1886
Thakur Harihar Buksh Vs Thakur Uman Parshad
Privy Council · (1886) 14 IndApp 7
Privy Council13 Nov 1886
Maharani Jaipal Kumari Vs Maharani Inder Kumari
Privy Council · (1886) 14 IndApp 1
Privy Council24 Jul 1886
Hurronath Roy Bahadoor Vs Krishna Coomar Bukshi
Privy Council · (1886) 13 IndApp 123
Privy Council24 Jul 1886
Kalikumar Tagore Vs Ramkumar Ghose and others
Privy Council · (1887) 14 ILRPC 99