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Privy Council judgments

3,956 judgments · page 179 of 198

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Privy Council10 Feb 1886

Fidayat-Un-Nissa and Others Vs Muhammad Ismil Khan

Privy Council · (1886) 8 ILRPC 516

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Privy Council10 Feb 1886

Rae Sarabjit Singh Vs Chapman

Privy Council · (1886) 13 IndApp 44

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Privy Council10 Feb 1886

Sarabjit Singh Vs F. C. Chapman

Privy Council · (1886) 02 PRI CK 0002

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Privy Council06 Feb 1886

Maharajah Mirza Ananda Sultan Bahadoor of Vizianagaram Samastanam Vs Pidaparti Surianarayana Sastri and others

Privy Council · (1886) 13 IndApp 32

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Privy Council18 Dec 1885

Mussamut Nanomi Babuasin and Others Vs Modun Mohun and others

Privy Council · (1885) 13 IndApp 1

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Privy Council18 Jul 1885

Manroop Koer and Another Vs Coomari Rodeshwar

Privy Council · (1885) 13 IndApp 20

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Privy Council11 Jul 1885

Tekait Ram Chunder Singh Vs Srimati Madho Kumari and others

Privy Council · (1885) 12 IndApp 188

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Privy Council09 Jul 1885

Nilakant Banerji Vs Suresh Chandra Mullick and others

Privy Council · (1885) 12 ILRPC 414

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Privy Council08 Jul 1885

Akhoy Chunder Bachi and Others Vs Kalapahar Haji and another

Privy Council · (1885) 12 ILRPC 406 : (1885) 12 IndApp 198

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Privy Council02 Jul 1885

Sangram Singh Vs Rajan Bahi and another

Privy Council · (1885) 12 ILRPC 219

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Privy Council01 Jul 1885

Madan Mohan Lal and Others Vs Lala Sheosanker Sahai

Privy Council · (1885) 12 ILRPC 482

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Privy Council27 Jun 1885

The Official Trustee of Bengal Vs Krishna Chandra Mozumdar and others

Privy Council · (1885) 12 ILRPC 239 : (1885) 12 IndApp 166

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Privy Council27 Jun 1885

Kali Prossunno Ghose and Another Vs Kamini Sundari Chaodhrani

Privy Council · (1885) 12 ILRPC 225

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Privy Council27 Jun 1885

Srimati Kamini Soondari Chowdhrani Vs Kali Prosunno Ghose and another

Privy Council · (1885) 12 IndApp 215

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Privy Council24 Jun 1885

Moulvi Muhammad Abdul Majid Vs Mussumat Fatima Bibi

Privy Council · (1885) 12 IndApp 159

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Privy Council24 Jun 1885

Fatima Bibi Vs Muhammad Abdul Majid

Privy Council · (1886) 8 ILRPC 39

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Privy Council19 Jun 1885

Mathura Das and Others Vs Alexander Mitchell

Privy Council · (1886) 8 ILRPC 6

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Privy Council19 Jun 1885

Mitchell Vs Mathura Dass and another

Privy Council · (1885) 12 IndApp 150

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Privy Council18 Jun 1885

Kishen and Others Vs The Secretary of State For India In Council

Privy Council · (1885) 12 IndApp 142

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Privy Council18 Jun 1885

The Secretary of State For India In Council Vs Kishen and others

Privy Council · (1885) 12 ILRPC 143

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