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Privy Council judgments

3,956 judgments · page 176 of 198

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Privy Council03 Dec 1887

Nawab Zain-Ul-Abdin Khan Vs Muhammad Asghar Ali Khan and others

Privy Council · (1887) 15 IndApp 12

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Privy Council02 Dec 1887

Padmanand Singh and Others Vs Parmeswar Pertab Singh and others

Privy Council · (1888) 15 ILRPC 342

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Privy Council25 Nov 1887

Syed Nadir Hossein Vs Bishen Chand Basawut

Privy Council · (1887) 15 IndApp 1

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Privy Council25 Nov 1887

Bishen Chand Basawat Vs Nadir Hossein

Privy Council · (1888) 15 ILRPC 329

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Privy Council21 Jul 1887

In Re: Southekal Krishna Rao

Privy Council · (1888) 15 ILRPC 152 : (1887) 14 IndApp 154

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Privy Council20 Jul 1887

Rani Janki Kunwar Vs Raja Ajit Singh

Privy Council · (1887) 14 IndApp 148

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Privy Council19 Jul 1887

Daulat Ram Vs Mehr Chand and others

Privy Council · (1888) 15 ILRPC 70

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Privy Council19 Jul 1887

Doulut Ram Vs Mehr Chand and others

Privy Council · (1887) 14 IndApp 187

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Privy Council15 Jul 1887

Anundomoyi Debi and Another Vs Girish Chunder Maiti

Privy Council · (1888) 15 ILRPC 66

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Privy Council15 Jul 1887

Rani Anundmoyi Debi and Bhupendra Narain Roy Vs Girishchunder Maiti

Privy Council · (1887) 14 IndApp 137

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Privy Council15 Jul 1887

Rai Bal Krishan Vs Musammat Rajeswari Kuar

Privy Council · (1887) 14 IndApp 142

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Privy Council09 Jul 1887

Sham Lal Mittar Vs Robert Watson and Company

Privy Council · (1888) 15 ILRPC 8 : (1887) 14 IndApp 178

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Privy Council06 Jul 1887

Uman Parshad Vs Gandharp Singh

Privy Council · (1887) 14 IndApp 127

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Privy Council17 Jun 1887

Babu BindeParshad Vs Mahant Jairam Gir

Privy Council · (1887) 14 IndApp 173

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Privy Council17 Jun 1887

BindePrasad Vs Mahant Jairamgir

Privy Council · (1887) 9 ILRPC 705

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Privy Council16 Jun 1887

Meenakshi Naidoo Vs Subramaniya Sastri

Privy Council · (1887) 14 IndApp 160

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Privy Council14 Jun 1887

Mylapore Iyasawmy Vyapoory Moodliar Vs Yeo Kay and others

Privy Council · (1887) 14 ILRPC 801

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Privy Council30 Mar 1887

Charles Agnew Turner (Office Assignee of The Estate of Aga Mahomed Shirazee) Vs Abdool Hoosein Zenail Abadin and another

Privy Council · (1887) 14 IndApp 111

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Privy Council11 Mar 1887

Anangamanjari Chowdhrani and Others Vs Tripura Sundari Chowdhbani and others

Privy Council · (1887) 14 ILRPC 740 : (1887) 14 IndApp 101

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Privy Council10 Mar 1887

Pettachi Chettiar and Others Vs Sangili Veera Pandia Chinnathambiar

Privy Council · (1887) 14 IndApp 84

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