Privy Council27 Mar 1917
Warnaculasuria Pelesia Tamel and others Vs Halambe Aratchige Anohamy and others
Privy Council · (1918) AIR(PC) 339
COURT ARCHIVE
Privy Council judgments
3,956 judgments · page 120 of 198
Privy Council27 Mar 1917
Attorney General for New Zealand Vs Brown and others
Privy Council · (1917) AIR(PC) 133
Privy Council22 Mar 1917
In the matter of Part Cargo ex Steamship "Stanton."
Privy Council · (1919) AIR(PC) 266
Privy Council22 Mar 1917
K.P.L.S. Palaniappa Chetty and another Vs Sreenath Devasikamony Pandara Sannadhi
Privy Council · (1917) AIR(PC) 33
Privy Council20 Mar 1917
Madhu Sudan Chowdhri and others Vs Mst. Chandrabati Chowdhri and others
Privy Council · (1917) AIR(PC) 30
Privy Council09 Mar 1917
Sahu Ram Chandra and another Vs Bhup Singh and others
Privy Council · (1917) AIR(PC) 61
Privy Council08 Mar 1917
(Maharaja) Manindra Chandra Nandi Vs Raja Durga Prashad Singh
Privy Council · (1917) AIR(PC) 23
Privy Council01 Mar 1917
Muhammad Abdul Aziz and another Vs Mir Tasadduq Husain and others
Privy Council · (1917) AIR(PC) 58
Privy Council23 Feb 1917
In the matter of part cargo ex steamship "Belgia".
Privy Council · (1918) AIR(PC) 338
Privy Council19 Feb 1917
Haji Mahomed Eusop bin Aboo-Bakar since deceased (now represented by Haji Abdul Rahman and another) Vs Mahomed Hassan bin Abdul Latib
Privy Council · (1919) AIR(PC) 256
Privy Council19 Feb 1917
Simon de Costa and others Vs M. D. L. de Silva and others
Privy Council · (1919) AIR(PC) 253
Privy Council01 Feb 1917
Basant Kumar Roy and others Vs Secretary of State for India and others
Privy Council · (1917) AIR(PC) 18
Privy Council30 Jan 1917
Suraj Narain and another Vs Ratan Lal and another
Privy Council · (1917) AIR(PC) 12
Privy Council26 Jan 1917
Canadian Pacific Railway Company Vs Parent and another
Privy Council · (1917) AIR(PC) 123
Privy Council25 Jan 1917
Mary Wood and others Vs James Ebenezer Haines
Privy Council · (1918) AIR(PC) 320
Privy Council25 Jan 1917
Dame Alice Fraser and others Vs City of Fraserville
Privy Council · (1918) AIR(PC) 308
Privy Council25 Jan 1917
Dominion Iron and Steel Company Limited Vs (1) C.W. Burt, (2) George C. Topshee, (3) Mrs. Emily Burns, (4) Joseph Jamael, (5) John Kattar
Privy Council · (1918) AIR(PC) 322
Privy Council24 Jan 1917
Raja Ranjit Singh Bahadur Vs Sm. Kali Dasi Debi and others
Privy Council · (1917) AIR(PC) 8
Privy Council23 Jan 1917
Montreal Street Railway Company Vs Normandin
Privy Council · (1917) AIR(PC) 142