Privy Council16 Oct 1917
Augf, Aktiebolaget Kepler Vs His Majesty''s Procurator
Privy Council · (1918) AIR(PC) 312(2)
COURT ARCHIVE
Privy Council judgments
3,956 judgments · page 118 of 198
Privy Council16 Oct 1917
In the matter of the Steamship "Hakan" Augf, Aktiebolaget Kepler Vs His Majesty''s Procurator
Privy Council · (1918) AIR(PC) 312
Privy Council16 Oct 1917
(Rai Bhaiya) Dirgaj Deo Bahadur Vs Beni Mahto and others
Privy Council · (1917) AIR(PC) 197
Privy Council03 Aug 1917
Canadian Northern Pacific Railway Company Vs Corporation of the City of New Westminster
Privy Council · (1918) AIR(PC) 303
Privy Council03 Aug 1917
Pacific Coast Coal Mines Limited and other Vs Arbuthnot and others
Privy Council · (1917) AIR(PC) 50
Privy Council03 Aug 1917
In the matter of the Steamship " Sudmark " Vs His Majesty''s Procurator in Egypt
Privy Council · (1918) AIR(PC) 317
Privy Council03 Aug 1917
Sri Radha Krishna Chanderji Vs Ram Bahadur and others
Privy Council · (1917) AIR(PC) 197(2)
Privy Council30 Jul 1917
Vancouver Power Company Limited Vs Corporation of the District of North Vancouver
Privy Council · (1917) AIR(PC) 103
Privy Council27 Jul 1917
Fidelity and Casualty Company of New York Vs Mitchell
Privy Council · (1917) AIR(PC) 98
Privy Council26 Jul 1917
Maung Kyin and another Vs Ma Shwe Law and others
Privy Council · (1917) AIR(PC) 207
Privy Council24 Jul 1917
Deputy Commissioner of Kheri for Mahewa Estate Vs Rani Bijai Raj Koer
Privy Council · (1917) AIR(PC) 167
Privy Council19 Jul 1917
Thakur Giridhari Singh Vs Megh Lal Pandey and others
Privy Council · (1917) AIR(PC) 163
Privy Council19 Jul 1917
Brij Indar Singh Vs Lala Kanshi Ram and others
Privy Council · (1917) AIR(PC) 156
Privy Council12 Jul 1917
Sarah Elizabeth Green and others Vs Lawrence Dumsday and another
Privy Council · (1918) AIR(PC) 306
Privy Council12 Jul 1917
Mensa Akuamankra, since deceased (now represented by Ohene Kwasi Boahene) Vs Paul and another
Privy Council · (1918) AIR(PC) 312
Privy Council06 Jul 1917
Mt. Gunjeshwar Kunwar Vs Durga Prashad Singh and others
Privy Council · (1917) AIR(PC) 146
Privy Council03 Jul 1917
In the matter of Part Cargoex Steamship "Prinz Adalbert." Vs His Majesty''s Procurator-General
Privy Council · (1919) AIR(PC) 246