Privy Council23 Jan 1917
T.S. Murugesam Pillai Vs M.D. Gnana Sambandha Pandara Sannadhi and others
Privy Council · (1917) AIR(PC) 6
COURT ARCHIVE
Privy Council judgments
3,956 judgments · page 121 of 198
Privy Council23 Jan 1917
Moti Lal and others Vs Kundan Lal and another
Privy Council · (1917) AIR(PC) 1
Privy Council20 Dec 1916
Tricomdas Cooverji Bhoja Vs Sri Gopinath Jiu Thakur
Privy Council · (1916) AIR(PC) 182
Privy Council18 Dec 1916
Har Chandi Lal and others Vs Sheoraj Singh and others
Privy Council · (1916) AIR(PC) 68
Privy Council15 Dec 1916
Union Insurance Society of Canton, Limited Vs George Willes and Company
Privy Council · (1917) AIR(PC) 257
Privy Council14 Dec 1916
Narottam Das Vs Kedar Nath Samanta and others
Privy Council · (1916) AIR(PC) 245
Privy Council11 Dec 1916
Deonandan Prashad Singh Vs Ramdhari Chowdhri and others
Privy Council · (1916) AIR(PC) 179
Privy Council11 Dec 1916
Moti Chand and others Vs Ikram-Ullah Khan and others
Privy Council · (1916) AIR(PC) 59
Privy Council08 Dec 1916
Shashi Bhusan Misra and others Vs Raja Jyoti Prasad Singh Deo and others
Privy Council · (1916) AIR(PC) 191
Privy Council07 Dec 1916
Deo Nandan Prashad Vs Janki Singh and others
Privy Council · (1916) AIR(PC) 227
Privy Council01 Dec 1916
(Mutu K.A.) Ramanadan Chettiar Vs Vava Levvai Marakayar and others
Privy Council · (1916) AIR(PC) 86
Privy Council01 Dec 1916
Ralph Sudleir Falkiner (trading as the Falkiner Electric Company) Vs Percy Whitton
Privy Council · (1917) AIR(PC) 262
Privy Council30 Nov 1916
Raja Muhammad Abdul Hussan Khan Vs Prag and others
Privy Council · (1916) AIR(PC) 150
Privy Council20 Nov 1916
Chhatrapat Singh Dugar Vs Kharag Singh Lachmiram and others
Privy Council · (1916) AIR(PC) 64