Privy Council27 Apr 1923
Satish Chandra Chatterji and others Vs Kumar Satish Kantha Roy and others
Privy Council · (1923) AIR(PC) 73
COURT ARCHIVE
Privy Council judgments, 1923
58 judgments · page 3 of 3
Privy Council23 Apr 1923
(Seth) Kanhaya Lal, since deceased (now represented by Seth Hanuman Parshad and another) Vs The National Bank of India, Limited, Delhi
Privy Council · (1923) AIR(PC) 114
Privy Council23 Apr 1923
Kumar Prasanna Deb Raikat Vs Uddhab Chandra, since deceased, and others
Privy Council · (1923) AIR(PC) 86
Privy Council19 Apr 1923
Surapati Roy and others Vs Ram Narayan Mukerji and others
Privy Council · (1923) AIR(PC) 88
Privy Council17 Apr 1923
Biswa Nath Singh Vs Jugal Kishore and others
Privy Council · (1923) AIR(PC) 90
Privy Council17 Apr 1923
Baliram Singh and another Vs Rai Bahadur Seth Narsingdas Prayagdas Mohta and another
Privy Council · (1923) AIR(PC) 93
Privy Council13 Apr 1923
Naba Kumar Das and others Vs Rudra Narayan Jana and another
Privy Council · (1923) AIR(PC) 95
Privy Council12 Mar 1923
Tata Iron and Steel Company Ltd. Vs The Chief Revenue Authority of Bombay
Privy Council · (1923) AIR(PC) 148
Privy Council06 Mar 1923
Mirza Abid Hussain Khan and another Vs Ahmad Hussain and others
Privy Council · (1923) AIR(PC) 102
Privy Council06 Mar 1923
Champsey Bhara and Company Vs Jivraj Balloo Spinning and Weaving Company Ltd.
Privy Council · (1923) AIR(PC) 66
Privy Council06 Mar 1923
Sudhamani Das and another Vs Surat Lal Das and others
Privy Council · (1923) AIR(PC) 65
Privy Council05 Mar 1923
Sourindra Nath Mittra and others Vs Heramba Nath Bandopadhaya and others
Privy Council · (1923) AIR(PC) 98
Privy Council27 Feb 1923
Keshavhl Brothers and Company Vs Diwan Chand and Company
Privy Council · (1923) AIR(PC) 105
Privy Council23 Feb 1923
Banubai Framji Commissariat and another Vs Manilal Jugaldas
Privy Council · (1923) AIR(PC) 62
Privy Council12 Feb 1923
Baijnath Goenka Bahadur since deceased now represented by Kedar Nath Goenka Vs Nanda Kumar Singh and others
Privy Council · (1925) AIR(PC) 113
Privy Council23 Jan 1923
Rajanikanta Pal and other Vs Jagamohan Pal
Privy Council · (1923) AIR(PC) 57
Privy Council23 Jan 1923
(Kumar) Naresh Narayan Roy Vs Secretary of State for India
Privy Council · (1923) AIR(PC) 1