Privy Council(1923) 02 PRI CK 0003

Baijnath Goenka Bahadur since deceased now represented by Kedar Nath Goenka vs Nanda Kumar Singh and others

Privy Council · Decided on 12 February 1923 · Citation: (1925) AIR(PC) 113

HON’BLE JUDGES
Ameer Ali, John Edge, Atkinson, Dunedin, Viscount Finlay, JJ.

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Judgment

3 paragraphs · 46 words

Viscount Finlay, J.

In their Lordships'' opinion this case is governed by the judg ment in the case of Raja Bhup Indar Ba hadur Singh v. Bijai Bahadur Singh (1).

Their Lordships will humbly advise His Majesty that the appeal should be dismis sed with costs.