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Privy Council judgments, 1923

58 judgments · page 2 of 3

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Privy Council10 Jul 1923

Madhavrao Waman Saundalgekar and others Vs Raghunath Venkatesh Deshpande and others

Privy Council · (1923) AIR(PC) 205

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Privy Council10 Jul 1923

Imperial Bank of India Vs U Rai Gyaw Thu and Co., Ltd., and others

Privy Council · (1923) AIR(PC) 211

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Privy Council06 Jul 1923

Ma Than Than Vs Ma Pwa Thit

Privy Council · (1923) AIR(PC) 156

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Privy Council03 Jul 1923

Lal Ram Singh and others Vs The Deputy Commissioner of Partabgar

Privy Council · (1923) AIR(PC) 160

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Privy Council29 Jun 1923

Sri Raja Bommadavara Naganna Nuidu Bahadur Zamindar Garu and another Vs Ravi Venkatapayya and others

Privy Council · (1923) AIR(PC) 167

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Privy Council28 Jun 1923

Phirozshaw Bomanjee Petit Vs Bai Goolbai and others

Privy Council · (1923) AIR(PC) 171

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Privy Council26 Jun 1923

A.S.S. Subbaiya Pandaram Vs Mohamad Mustafa Maracayar (since deceased) and others

Privy Council · (1923) AIR(PC) 175

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Privy Council21 Jun 1923

(Seth) Kevaldas Tribhovandas Vs Sakerlal Bulakhidas and another

Privy Council · (1923) AIR(PC) 178

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Privy Council12 Jun 1923

Jamnabai Vs Fazalbhoy Heptoola, and other

Privy Council · (1923) AIR(PC) 184

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Privy Council12 Jun 1923

The Maharaja of Kolhapur Vs Shri Bala Maharaj and others

Privy Council · (1923) AIR(PC) 194

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Privy Council08 Jun 1923

The Midnapur Zemindari Company Limited Vs Uma Charan Manlal and others

Privy Council · (1923) AIR(PC) 187

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Privy Council07 Jun 1923

Alcock Ashdown and Company, Limited Vs The Chief Revenue Authority, Bombay

Privy Council · (1923) AIR(PC) 138

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Privy Council04 Jun 1923

Annada Mohan Roy Vs Gour Mohan Mullick and others

Privy Council · (1923) AIR(PC) 189

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Privy Council15 May 1923

(Musammat) Jatti Vs Banwari Lal and others

Privy Council · (1923) AIR(PC) 136

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Privy Council15 May 1923

Putlibai and others Vs Sorabji Naoroji Gamdia and others

Privy Council · (1923) AIR(PC) 122

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Privy Council15 May 1923

Raja Mahomed Mumtaz Ali Khan Vs Mohan Singh

Privy Council · (1923) AIR(PC) 118

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Privy Council15 May 1923

Raja Indrajit Pratap Bahadur Sahi Vs Amar Singh and others

Privy Council · (1923) AIR(PC) 128

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Privy Council10 May 1923

Balgobind and others Vs Badri Prasad and another

Privy Council · (1923) AIR(PC) 70

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Privy Council30 Apr 1923

Mirza Mahomed and another Vs The Official Assignee

Privy Council · (1923) AIR(PC) 146

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Privy Council27 Apr 1923

Heng Moh and Company Vs Lim Saw Yean and others

Privy Council · (1923) AIR(PC) 87

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