COURT ARCHIVE

Madhya Pradesh High Court judgments

47,648 judgments · page 864 of 2,383

High Courts24 Mar 2014Allowed

Kamlesh Vs Geeta

Madhya Pradesh High Court · (2014) 3 MPHT 199 : (2014) 3 MPLJ 190

Civil Procedure Code, 1908 (CPC) — Section 151Hindu Adoptions and Maintenance Act, 1956 — Section 18Hindu Marriage Act, 1955 — Section 10, 11, 12, 12, 13

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High Courts24 Mar 2014Disposed Off

Pawan Kumar Dhimaan Vs State of M.P.

Madhya Pradesh High Court · (2014) 2 MPHT 540

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 437, 438Penal Code, 1860 (IPC) — Section 34, 406

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High Courts24 Mar 2014Allowed

Dipti Nigam Vs Oriental Insurance Company Ltd.

Madhya Pradesh High Court · (2014) 2 MPLJ 404

Constitution of India, 1950 — Article 226

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High Courts24 Mar 2014

Madho Singh Vs Ramkali

Madhya Pradesh High Court · (2014) 3 MPHT 101 : (2014) 3 MPLJ 45

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7

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High Courts21 Mar 2014Dismissed

Maya Badgainya Vs Union of India

Madhya Pradesh High Court · (2014) LabIC 2547

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High Courts21 Mar 2014Dismissed

Sudhakar Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · AIR 2014 MP 69 : (2014) 3 MPJR 62 : (2015) 1 MPLJ 372

Constitution of India, 1950 - Article 226 244(1)Madhya Pradesh Land Revenue Code, 1959 - Section 165 165(6-a) 168

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High Courts21 Mar 2014Allowed

Smt. Renu Gupta Vs Devendra Kumar

Madhya Pradesh High Court · (2014) 03 MP CK 0043

Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 24Penal Code, 1860 (IPC) - Section 498A

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High Courts20 Mar 2014Dismissed

Manohar Vs Smt. Kuwar Bai

Madhya Pradesh High Court · (2014) 03 MP CK 0066

Criminal Procedure Code, 1973 (CrPC) - Section 125

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High Courts20 Mar 2014

Deepak Nagle Vs State of M.P.

Madhya Pradesh High Court · (2014) 2 MPHT 531 : (2014) 3 MPLJ 188 : (2014) 2 MPLJ 76

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High Courts20 Mar 2014

Prem Narayan Yadav Vs State of M.P.

Madhya Pradesh High Court · (2014) 3 MPHT 13 : (2014) 3 MPJR 52 : (2014) 3 MPLJ 47

Madhya Pradesh Municipal Corporation Act, 1956 — Section 226, 441, 441(1), 441B, 9(1)(c)

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High Courts19 Mar 2014Dismissed

State of M.P. Vs Shivpal Singh Uikey

Madhya Pradesh High Court · (2014) 2 MPLJ 440

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High Courts19 Mar 2014Disposed Off

Rakhee Sharma Vs State of M.P.

Madhya Pradesh High Court · (2014) 2 JLJ 130 : (2014) 3 MPHT 93

Constitution of India, 1950 — Article 226

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High Courts19 Mar 2014

Commissioner of Income Tax Vs Deepak Chourasia

Madhya Pradesh High Court · (2014) 224 TAXMAN 321

Income Tax Act, 1961 — Section 132, 153A, 260A, 69, 69C

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High Courts19 Mar 2014

Commr. of Cus. and C. Ex. Vs M.P. State Co-op. Dairy Federation

Madhya Pradesh High Court · (2015) 50 GST 599 : (2014) 35 STR 446

Central Excises and Salt Act, 1944 — Section 35C, 37B

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High Courts18 Mar 2014Allowed

Saroj Bhatia Vs Indian Oil Corporation Ltd.

Madhya Pradesh High Court · (2014) 2 MPLJ 539

Constitution of India, 1950 — Article 19(1)(g), 226

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High Courts14 Mar 2014

Navratan Techbuild (P) Ltd. Vs Commissioner of Income Tax

Madhya Pradesh High Court · (2015) 274 CTR 259

Constitution of India, 1950 — Article 141Income Tax Act, 1961 — Section 161(1A), 260A, 80-IB(10)

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High Courts14 Mar 2014Dismissed

Hindustan Copper Limited Vs State of M.P.

Madhya Pradesh High Court · (2014) 3 MPHT 123 : (2014) 3 MPLJ 168

Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)

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High Courts14 Mar 2014

Olpherts Pvt. Ltd. Vs Union of India

Madhya Pradesh High Court · AIR 2014 MP 109 : (2014) 3 MPLJ 458

Mines and Minerals (Development and Regulation) Act, 1957 — Section 11, 11(2)

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High Courts14 Mar 2014

Praveen Yadav Vs Kanchan Yadav

Madhya Pradesh High Court · (2014) 3 MPJR 44

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 9

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High Courts14 Mar 2014

Madhya Pradesh Madhya Kshetra Vidyut Vitran Co. Ltd. Vs D.D. Singh

Madhya Pradesh High Court · (2014) 143 FLR 918 : (2014) 2 JLJ 267 : (2014) 3 MPLJ 641

Constitution of India, 1950 — Article 19, 19(1)(f), 227, 300(A), 300AElectricity (Supply) Act, 1948 — Section 79, 79(c)Payment of Gratuity Act, 1972 — Section 14, 4, 4(1), 4(3), 4(5)

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