High Courts18 Jun 2014Dismissed
Dharma Ahirwar Vs Gurnam Singh
Madhya Pradesh High Court · (2014) 06 MP CK 0024
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
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Madhya Pradesh High Court judgments
47,648 judgments · page 844 of 2,383
High Courts18 Jun 2014Dismissed
Surendra Kumar Pandey Vs Sanjay Kumar
Madhya Pradesh High Court · (2014) 06 MP CK 0021
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(a), 12(1)(f)
High Courts17 Jun 2014Dismissed
Bhanwarlal Vs The State of M.P.
Madhya Pradesh High Court · (2014) 06 MP CK 0176
High Courts17 Jun 2014Dismissed
Komal Singh Vs State of M.P.
Madhya Pradesh High Court · (2014) 06 MP CK 0170
High Courts17 Jun 2014Disposed Off
Geeta Vishwakarma Vs Deepak Vishwakarma
Madhya Pradesh High Court · (2014) 06 MP CK 0162
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts17 Jun 2014Disposed Off
Ku. Yamuna Bai Vs State of M.P.
Madhya Pradesh High Court · (2014) 06 MP CK 0157
High Courts17 Jun 2014Disposed Off
Ram Niwas Gupta Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 06 MP CK 0150
High Courts17 Jun 2014Disposed Off
Ashok Gupta Vs State of M.P.
Madhya Pradesh High Court · (2014) 06 MP CK 0130
Madhya Pradesh Municipal Corporation Act, 1956 — Section 307, 308-A, 308-B
High Courts17 Jun 2014Dismissed
Ratanlal Vs Omprakash
Madhya Pradesh High Court · (2014) 06 MP CK 0129
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh Land Revenue Code, 1959 — Section 168, 190
High Courts17 Jun 2014Dismissed
Banwari Vs Suresh Singh
Madhya Pradesh High Court · (2014) 06 MP CK 0128
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100
High Courts17 Jun 2014Dismissed
Hariram Kirar Vs The State of M.P
Madhya Pradesh High Court · (2014) 06 MP CK 0127
High Courts17 Jun 2014Dismissed
Sheela Yadav Vs Muthoot Finance
Madhya Pradesh High Court · (2014) 3 MPHT 437 : (2014) 3 MPLJ 666
Evidence Act, 1872 — Section 101, 102
High Courts17 Jun 2014Dismissed
Premnarayan Vs The State of M.P.
Madhya Pradesh High Court · (2014) 06 MP CK 0122
Forest Act, 1927 — Section 4Madhya Pradesh Land Revenue Code, 1959 — Section 50(2)
High Courts17 Jun 2014Dismissed
Brijmohan Vs Chandresh
Madhya Pradesh High Court · (2014) 3 MPHT 431 : (2014) 3 MPLJ 637
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts17 Jun 2014Dismissed
Manoj Verma Vs State of M.P.
Madhya Pradesh High Court · (2014) 06 MP CK 0120
Constitution of India, 1950 — Article 226
High Courts17 Jun 2014Allowed
Archana Saxena Vs Jaikrishna Puranik
Madhya Pradesh High Court · (2014) 06 MP CK 0098
Civil Procedure Code, 1908 (CPC) — Section 141
High Courts17 Jun 2014Allowed
Institute of Allied Science and Computer Application Vs Board of Secondary Education
Madhya Pradesh High Court · (2014) 06 MP CK 0076
National Council for Teacher Education Act, 1993 — Section 17(3)
High Courts17 Jun 2014
Gulam Nabi Vs State of M.P.
Madhya Pradesh High Court · (2014) 4 MPHT 299
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18(b), 21, 21(c), 29, 8
High Courts17 Jun 2014Dismissed
Ashish Kumar Vs Jiwaji University
Madhya Pradesh High Court · (2014) 4 MPHT 150 : (2014) 3 MPLJ 530
Constitution of India, 1950 — Article 226Madhya Pradesh Vishwavidyalaya Adhiniyam, 1973 — Section 49