High Courts21 Nov 2016Dismissed

Raghuraj Vs Ramprakash

Madhya Pradesh High Court · (2017) 1 JabLJ 119 : (2017) 2 MPLJ 158

Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1, Order 23 Rule 3Constitution of India, 1950 - Article 227
High Courts17 Nov 2016Dismissed

Narmada Extructions Ltd. Vs Babulal

Madhya Pradesh High Court · (2017) 1 LLJ 313

Constitution of India, 1950 - Article 226Madhya Pradesh Industrial Relations Act, 1960 - Section 31(3), Section 61, Section 62
High Courts11 Nov 2016Dismissed

Sandeep Agrawal Vs State of M.P.

Madhya Pradesh High Court · (2017) 1 MPWN 33

Criminal Procedure Code, 1973 (CrPC) - Section 321, Section 482Public Gambling Act, 1867 - Section 3, Section 4
High Courts10 Nov 2016Dismissed

Gopal Das Vs Naval Kishore Garg

Madhya Pradesh High Court · (2017) ACD 363 : (2017) 1 NIJ 166

Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138