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Madhya Pradesh High Court judgments

47,638 judgments · page 621 of 2,382

High Courts08 Mar 2018Disposed Of

State Of Madhya Pradesh Vs Shobhadevi Mohatta And Ors.

Madhya Pradesh High Court · (2018) 03 MP CK 0006

Madhya Pradesh Land Revenue Code, 1959 — Section 109, 110Indian Stamp Act, 1899 — Section 3(bb), 2(14), 19A, 48BSpecial Economic Zones Act, 2005 — Section 2

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High Courts08 Mar 2018Partly Allowed

Vijay Luniya Vs State Of M.P. & Others.

Madhya Pradesh High Court · (2018) 03 MP CK 0005

Constitution of India, 1950 — Article 226Madhya Pradesh Land Revenue Code, 1959 — Section 247(7)Madhya Pradesh Minor Minerals Rules, 1996 — Rule 53, 53(5)

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High Courts08 Mar 2018Dismissed

M/S. Rajshree Plastiwood Through Its Authorized Signatory Rahul Bandi Vs State Of Madhya Pradesh & Four Others

Madhya Pradesh High Court · (2018) 03 MP CK 0004

Constitution of India, 1950 — Article 226, 227Madhya Pradesh Vat Act, 2002 — Section 72(1)(e)Sick Industrial Companies (Special Provisions) Repeal Act, 2003 — Section 4, 5

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High Courts08 Mar 2018Dismissed

Rajshri Plastiwood Vs State Of Madhya Pradesh & Another

Madhya Pradesh High Court · (2018) 03 MP CK 0003

Constitution of India, 1950 — Article 226, 227Madhya Pradesh Vat Act, 2002 — Section 72(1)(e)Sick Industrial Companies (Special Provisions) Repeal Act, 2003 — Section 4, 5

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High Courts08 Mar 2018Disposed Of

Khoob Singh S/O Kanhaiya Vs State Of M.P.

Madhya Pradesh High Court · (2018) 03 MP CK 0002

Code Of Criminal Procedure, 1973 — Section 173, 234, 235, 311, 353Indian Penal Code, 1860 — Section 302, 363, 366A, 376AProtection of Children From Sexual Offences Act, 2012 — Section 4

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High Courts08 Mar 2018Allowed

Bharat Sanchar Nigam Limited Vs M/S Optel Telecommunication Ltd

Madhya Pradesh High Court · (2018) 03 MP CK 0001

Arbitration and Conciliation Act, 1996 — Section 24, 28, 28(1), 28(3), 31(3), 34, 37

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High Courts07 Mar 2018Disposed Of

Smt. Sharda Devi Shraveya Vs Public Health Department

Madhya Pradesh High Court · (2018) 1 MPWN 111

Constitution Of India, 1950 — Article 12, 14

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High Courts07 Mar 2018Disposed Of

Laxman Dangi Vs Hari Singh & Others

Madhya Pradesh High Court · (2018) 03 MP CK 0060

Indian Evidence Act, 1872 — Section 90Registration Act, 1908 — Section 17

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High Courts07 Mar 2018Disposed Of

Mahendra Singh Yadav Ors Vs State Of Madhya Pradesh Anr

Madhya Pradesh High Court · (2018) 03 MP CK 0059

Code Of Civil Procedure, 1973 — Section 20(c)Constitution of India, 1950 — Article 226(2)

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High Courts07 Mar 2018Dismissed

School Education Department Vs Shantilal Dungarwal

Madhya Pradesh High Court · (2018) 03 MP CK 0058

Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1, Order 2 Rule 2, Order 7 Rule 7, Order 41 Rule 33

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High Courts07 Mar 2018Dismissed

State Of Madhya Pradesh Vs Bhanu & Others

Madhya Pradesh High Court · (2018) 03 MP CK 0057

Indian Penal Code, 1860 — Section 147, 148, 149, 307

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High Courts07 Mar 2018Allowed

Mukesh Kumar Umar & Another Vs State Of Madhya Pradesh & Others

Madhya Pradesh High Court · (2018) 03 MP CK 0056

Constitution of India, 1950 — Article 14, 15, 16, 16(1), 16(2)

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High Courts07 Mar 2018Dismissed

Atibal And Others Vs State Of Mp

Madhya Pradesh High Court · (2018) 3 MPWN 186

Code Of Criminal Procedure, 1973 — Section 317, 397, 401Indian Penal Code, 1860 — Section 148, 149, 326

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High Courts07 Mar 2018Disposed Of

Satish Kumar Rathore Vs. State Of M.P. And Others

Madhya Pradesh High Court · (2018) 03 MP CK 0054

Constitution of India, 1950 — Article 136, 226, 227, 300ASecuritization And Reconstruction of Financial Assets And Enforcement of Security Interest Act, 2002 — Section 14

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High Courts07 Mar 2018Dismissed

Satish Nayak Vs State Of Madhya Pradesh & Others

Madhya Pradesh High Court · (2018) 03 MP CK 0053

Madhya Pradesh Municipal Corporation Act, 1956 — Section 299 (A), 305, 308AMadhya Pradesh Nagar Tatha Gram Nivesh Adhiniyam, 1973 — Section 19, 24, 24(3), 31, 85Madhya Pradesh Land Revenue Code, 1959 — Section 172

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High Courts07 Mar 2018Dismissed

Jogendra Singh And Others Vs State Of M.P. And Others

Madhya Pradesh High Court · (2018) 03 MP CK 0052

Madhya PradeshLand Revenue Code, 1959 — Section 178(1), 178(1A)

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High Courts07 Mar 2018Allowed

Kamlesh Vs State Of Mp

Madhya Pradesh High Court · (2018) 03 MP CK 0051

Code Of Criminal Procedure, 1973 — Section 374Indian Penal Code, 1860 — Section 364A

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High Courts07 Mar 2018Allowed

Chatur Singh & Another Vs State Of Mp

Madhya Pradesh High Court · (2018) 03 MP CK 0050

Code Of Criminal Procedure, 1973 — Section 91, 157, 161, 374(2)Indian Penal Code, 1860 — Section 302, 304I, 307Arms Act, 1959 — Section 3, 25(1B)(a), 27, 30Constitution of India, 1950 — Article 136

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High Courts06 Mar 2018Allowed

Asha Kothari Vs The State Of Madhya Pradesh & Ors

Madhya Pradesh High Court · (2018) 03 MP CK 0103

Madhya Pradesh Land Revenue Code, 1959 — Section 50(1), 50(6)(vi)Constitution of India, 1950 — Article 227

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High Courts06 Mar 2018Allowed

State Of M.P. Vs Raju

Madhya Pradesh High Court · (2018) 03 MP CK 0102

Indian Penal Code, 1860 — Section 34, 147, 148, 149, 294, 323, 427, 435, 436, 506B

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