Constitution of India — Article 226Transfer of Property Act, 1882 — Section 54, 55(4)(b)Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 17

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High Courts21 Mar 2018Dismissed

Deepak @ Punchha Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2018) 03 MP CK 0114

Indian Penal Code, 1860 — Section 34, 120B, 201, 302

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High Courts21 Mar 2018Dismissed

Madhya Pradesh Audhyogik Kendra Vikas Nigam (Indore) Ltd. Through Mr. R.K. Bhanwar Vs Sti India Limited Through Arun Mehta

Madhya Pradesh High Court · (2018) 03 MP CK 0113

Civil Procedure Code, 1908 — Section 114, Order 2 Rule 2, Order 7 Rule 7, Order 41 Rule 33 Order 47 Rule 1

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High Courts21 Mar 2018Dismissed

Ujyar Singh, S/O Heera Singh Lodhi & 4 Others Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2018) 03 MP CK 0112

Indian Penal Code, 1860 — Section 97, 148, 149, 302, 324Arms Act, 1959 — Section 25, 27Code Of Criminal Procedure, 1973 — Section 313

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High Courts21 Mar 2018Dismissed

Suryabhan Singh Gond @ Chhotkawa Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2018) 03 MP CK 0111

Code Of Criminal Procedure, 1973 — Section 161, 313, 374(2)Indian Penal Code, 1860 — Section 201, 302Indian Evidence Act, 1872 — Section 27

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High Courts21 Mar 2018Allowed

Akkala Surendra Babu Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2018) 03 MP CK 0110

Code Of Criminal Procedure, 1973 — Section 4, 482Indian Penal Code 1860 — Section 34, 304AMines Act, 1952 Z— Section 72C(1)(a), 75

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High Courts21 Mar 2018Dismissed

Sonu Shukla & Anr. Vs State Of Madhya Pradesh & Anr

Madhya Pradesh High Court · (2018) 03 MP CK 0109

Constitution of India — Article 226Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 120B, 294, 323, 467, 506

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High Courts21 Mar 2018Dismissed

Ku. Sandhya Bai And Another Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2018) 03 MP CK 0104

Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 161

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High Courts20 Mar 2018Allowed

Sujeet Singh Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2018) 03 MP CK 0108

Code Of Criminal Procedure, 1973 — Section 161, 482Indian Penal Code, 1860 — Section 34, 107, 306, 409

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High Courts20 Mar 2018Dismissed

Rajendra And Another Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2018) 03 MP CK 0107

Code Of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 34, 302, 304IIIndian Evidence Act, 1872 — Section 32

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High Courts20 Mar 2018Allowed

Faggobai Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2018) 03 MP CK 0106

Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 161

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High Courts20 Mar 2018Dismissed

Anil Singh Chouhan Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2018) 03 MP CK 0105

Code Of Criminal Procedure, 1973 — Section 350, 446, 446AIndian Penal Code, 1860 — Section 392Prevention of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)

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High Courts20 Mar 2018Partly Allowed

Aap Singh, S/O Gomta & 2 Others Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2018) 03 MP CK 0090

Indian Penal Code, 1860 — Section 34, 302, 324, 325

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