Indian Penal Code, 1860 — Section 354, 354DCode Of Criminal Procedure, 1973 — Section 439Prevention of Children from Sexual Offences Act, 2012 — Section 7, 8

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High Courts21 Apr 2018Disposed Of

P.D.Agarwal Infrastructure Ltd Vs State Of Mp & Others

Madhya Pradesh High Court · (2018) 04 MP CK 0140

Arbitration and Conciliation Act, 1996 — Section 2(d), 11

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High Courts21 Apr 2018Partly Allowed

Hukumchand And Ors Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2018) 04 MP CK 0139

Code Of Criminal Procedure, 1973 — Section 374Indian Penal Code 1860 — Section 34, 307, 325

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High Courts21 Apr 2018Allowed

Mukesh Patidar Vs State Of M. P. And Others

Madhya Pradesh High Court · (2018) 04 MP CK 0138

Indian Penal Code, 1860 — Section 376Protection of Children from Sexual Offences Act, 2012 — Section 5(j)(ii), 6Medical Termination of Pregnancy Act, 1971 — Section 3, 5(1)

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High Courts20 Apr 2018Allowed

State Of Madhya Pradesh And Others Vs Jiwajirao Sugar Com. Ltd. Daloda And Others

Madhya Pradesh High Court · (2018) 04 MP CK 0133

Companies Act, 1956 — Section 182, 446, 483Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 18, 19Code Of Civil Procedure, 1908 — Rule Order 7 Rule 11(d)

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High Courts20 Apr 2018Allowed

M/S Nirved Namdeo Vs Madhya Pradesh Poorva Kshetra Vidhyut Vitaran Company Limited And Others

Madhya Pradesh High Court · (2018) 04 MP CK 0130

Constitution of India — Article 14, 19(1)(g)

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High Courts20 Apr 2018Dismissed

Union Of India Vs Smt. Meera Bai & Ors

Madhya Pradesh High Court · (2018) 04 MP CK 0123

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High Courts20 Apr 2018Allowed

Lalman Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2018) 04 MP CK 0098

Indian Penal Code, 1860 — Section 302, 304B

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High Courts20 Apr 2018Dismissed

Mehrab Khan @ Kallu S/O Mohd. Muneer & Others Vs State Of Madhya Prades

Madhya Pradesh High Court · (2018) 04 MP CK 0097

Indian Penal Code, 1860 — Section 34, 49, 147, 148, 149, 294, 302, 452, 506Arms Act, 1959 — Section 25(1B), 25(1B)(a)Code Of Criminal Procedure, 1973 — Section 174

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High Courts19 Apr 2018Dismissed

Principal Commissioner Of Income Tax(Central) Vs M/S Kataria Industries Pvt. Ltd

Madhya Pradesh High Court · (2018) 04 MP CK 0135

Income Tax Act, 1961 — Section 68, 133(6), 260A

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High Courts19 Apr 2018Allowed

Bhopal Memorial Hospital & Research Centre Vs Nirakar Dubey

Madhya Pradesh High Court · (2018) 04 MP CK 0128

Madhya Pradesh Industrial Employment (Standing Order) Rules, 1963 — Rule 11(c)Madhya Pradesh Industrial Employment (Standing Order) Act, 1961 — Section 2(s), 11(c)

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High Courts19 Apr 2018Dismissed

Anokhi Lal Mahajan Vs The State Of Madhya Pradesh And Ors

Madhya Pradesh High Court · (2018) 04 MP CK 0127

Code Of Civil Procedure, 1908 — Section 113, 114, Rule Order 2 Rule 2, Order 47 Rule 1, Order 7 Rule 7, Order 41 Rule 33, Order 41 Rule 1

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High Courts19 Apr 2018Dismissed

Santosh Patil Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court · (2018) 04 MP CK 0126

Madhya Pradesh Co-operative Societies Act, 1960 — Section 3(2), 48AA, 48AA(I), 50A, 50A(2), 78Madhya Pradesh Cooperative Societies Rule, 1962 — Rule 44, 45, 45(3), 62

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High Courts19 Apr 2018Allowed

Gyanprakas And Anr Vs State Of Madhya pradesh And Others

Madhya Pradesh High Court · (2019) 1 MPLJ 182

Indian Stamp Act, 1899 — Section 2(10), 2(14), 3, 47A

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