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Madhya Pradesh High Court judgments

47,636 judgments · page 597 of 2,382

High Courts28 May 2018Dismissed

Pappu Aharwar Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2018) 05 MP CK 0172

Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 228A, 342, 376, 376(2)(f), 376(2)(g), 506, 506B
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High Courts25 May 2018Dismissed

Baiju Alias Vijay Singh Baghel Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2018) 2 MPWN 89

Indian Penal Code, 1860 — Section 120(B), 359, 362, 364, 364(A), 365Madhya Pradesh Dakaity Avam Vyapaharan Prabhavit Kshetra Ahdiniyam, 1981 — Section 11, 13Code Of Criminal Procedure, 1973 — Section 313
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High Courts25 May 2018Allowed

Mahendra Adiwasi Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2018) 05 MP CK 0158

Code Of Criminal Procedure, 1973 — Section 161, 374Indian Penal Code, 1860 — Section 364AMadhya Pradesh Dakaity Avam Vyapaharan Prabhavit Kshetra Ahdiniyam, 1981 — Section 11, 13
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