COURT ARCHIVE

Madhya Pradesh High Court judgments

47,636 judgments · page 584 of 2,382

High Courts10 Jul 2018Allowed

Sanju @ Sanjeev Singh Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2018) 07 MP CK 0082

Code Of Criminal Procedure, 1973 — Section 161, 374(2)Indian Penal Code, 1860 — Section 294, 307, 323, 324, 326, 327, 329, 341, 506BIndian Evidence Act, 1872 — Section 27

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High Courts10 Jul 2018Dismissed

Mukesh Yadav Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2018) 07 MP CK 0081

Indian Penal Code, 1860 — Section 34, 294, 498A, 506Hindu Marriage Act, 1955 — Section 9

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High Courts10 Jul 2018Allowed

Omprakash Badretia Vs M/S Emrold Industry

Madhya Pradesh High Court · (2018) 07 MP CK 0080

Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2

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High Courts10 Jul 2018Dismissed

Sanjay Sharma Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2018) 07 MP CK 0079

Code Of Criminal Procedure, 1973 — Section 231(2), 311, 482Indian Evidence Act, 1872 — Section 165

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High Courts10 Jul 2018Dismissed

Ganga Prasad And Others Vs Smt. Siyabai (Since Dead) Thr: Lrs And Others

Madhya Pradesh High Court · (2018) 07 MP CK 0078

Indian Evidence Act, 1872 — Section 45Code of Civil Procedure, 1908 — Order 14 Rule 2, Order 14 Rule 2(2), Order 14 Rule 5

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High Courts10 Jul 2018Disposed Off

Mahendra Sarve Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2018) 07 MP CK 0077

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 420

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High Courts10 Jul 2018Dismissed

Anil Jain Vs Gopal Sanghi

Madhya Pradesh High Court · (2018) 07 MP CK 0076

Code of Civil Procedure, 1908 — Section 10Constitution of India, 1950 — Article 226, 227

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High Courts10 Jul 2018Disposed Off

Sushil Kumar Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2018) 07 MP CK 0075

Constitution of India, 1950 — Article 21, 309

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High Courts10 Jul 2018Dismissed

Ravi Talimpuri S/O Late Ashok Talimpuri & Ors Vs State Of Madhya Pradesh And Four Others

Madhya Pradesh High Court · (2018) 07 MP CK 0074

Constitution of India, 1950 — Article 14, 16

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High Courts10 Jul 2018

Nagar Panchayat Pipliya Mandi Vs Prabha Shrivastava

Madhya Pradesh High Court · (2018) 07 MP CK 0073

Code of Civil Procedure, 1908 — Order 47 Rule 1, Section 114

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High Courts10 Jul 2018Partly Allowed

Harun & Ors Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2018) 07 MP CK 0072

Indian Penal Code, 1860 — Section 34, 174, 302, 304II, 326Arms Act, 1959 — Section 25(1)(B), 25(1B)(B)

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High Courts10 Jul 2018Dismissed

Meil Prasad (Jv) Vs State Of Madhya Pradesh & Another

Madhya Pradesh High Court · (2018) 07 MP CK 0071

Arbitration and Conciliation Act, 1996 — Section 9Constitution of India, 1950 — Article 14, 19(1)(g)

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High Courts09 Jul 2018Disposed Off

Radheshyam S/O Ramlal Malviya Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2018) 07 MP CK 0070

Code Of Criminal Procedure, 1973 — Section 374Indian Penal Code, 1860 — Section 302Indian Evidence Act, 1872 — Section 27

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High Courts09 Jul 2018

Mahesh Maheshwari & Ors Vs Shabbir Hussain & Ors

Madhya Pradesh High Court · (2018) 07 MP CK 0069

Code of Civil Procedure, 1908 — Order 6 Rule 17

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High Courts09 Jul 2018Disposed Off

Nitesh Agrawal Vs Arti Agrawaal

Madhya Pradesh High Court · (2018) 07 MP CK 0068

Guardian and Wards Act, 1890 — Section 9, 9(1), 12

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High Courts09 Jul 2018Partly Allowed

Vikram Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2018) 2 MPWN 106

Code Of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 34, 300, 302, 304Arms Act, 1959 — Section 25(A)

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High Courts09 Jul 2018Disposed Off

Ramkishan S/O Gopilal Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2018) 07 MP CK 0066

Indian Penal Code, 1860 — Section 302, 304ICode Of Criminal Procedure, 1973 — Section 374(2)

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High Courts09 Jul 2018Dismissed

Ayush Kataria S/O Ashwin Kumar Kataria Vs Union Of India And Three Others

Madhya Pradesh High Court · (2018) 07 MP CK 0065

Code Of Criminal Procedure, 1973 — Section 57Constitution of India, 1950 — Article 21, 22

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High Courts09 Jul 2018

Sompel Jv Pvt. Ltd Vs State Of Madhya Pradesh And Another

Madhya Pradesh High Court · (2018) 07 MP CK 0064

Constitution of India, 1950 — Article 226

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High Courts09 Jul 2018Partly Allowed

Chhohe Lal @ Chhotelal Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2018) 07 MP CK 0063

Indian Penal Code, 1860 — Section 300, 302, 304IArms Act, 1959 — Section 25(1)(b)(a), 27

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