High Courts04 Sept 2018Disposed Off
Ramswaroop Kadape Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 09 MP CK 0008
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 561 of 2,382
High Courts04 Sept 2018Disposed Off
Prathmik Krashi Sakh Sahakari Sanstha Maryadit Vs State Of Madhya Pradesh & Ors
Madhya Pradesh High Court · (2018) 09 MP CK 0007
Constitution of India, 1950 — Article 226M.P. Cooperative Societies Act, 1960 — Section 78
High Courts04 Sept 2018Dismissed
Nasra S/O Hunkarsingh Vs State Of Madhya Pradesh & Ors
Madhya Pradesh High Court · (2018) 09 MP CK 0006
Land Acquisition Act, 1894 — Section 4
High Courts04 Sept 2018Dismissed
Mahesh Prasad Sahu And Ors Vs State Of Madhya Pradesh And Ors
Madhya Pradesh High Court · (2018) 09 MP CK 0005
Madhya Pradesh Sinchai Prabandhan Me Krishkon Ki Bhagidari Adhiniyam, 1999 — Section 2, 2(g), 3, 3(4), 4, 4(3), 4(5), 4(7), 5, 6, 7, 10, 10(1)
High Courts04 Sept 2018Dismissed
Himanshu Kumar Shukla Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 09 MP CK 0004
High Courts04 Sept 2018Dismissed
Gwalior Development Authority Thr. Vs Mohan Singh
Madhya Pradesh High Court · (2018) 09 MP CK 0003
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 26 Rule 9Constitution of India, 1950 — Article 226
High Courts04 Sept 2018Dismissed
Gendalal (Decd) Thr. L.Rs. Chaganlal And Ors Vs Jai Narayan Mathur And Ors
Madhya Pradesh High Court · (2018) 09 MP CK 0002
High Courts04 Sept 2018
Chandni Khan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 09 MP CK 0001
High Courts30 Aug 2018Disposed Off
Pramod Mishra & Ors Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 08 MP CK 0241
Indian Penal Code, 1860 — Section 34, 304B, 323, 498A, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts30 Aug 2018
Sneha Mandawra Vs Union Of India
Madhya Pradesh High Court · (2018) 08 MP CK 0240
Indian Medical Council Act, 1956 — Section 10A
High Courts30 Aug 2018Dismissed
Neelesh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 08 MP CK 0239
Indian Penal Code, 1860 — Section 120B, 409, 420, 467Information Technology Act, 2000 — Section 65, 66Code of Criminal Procedure, 1973 — Section 173(8), 227, 228
High Courts29 Aug 2018Disposed Off
Praveen Alias Sheru Jain Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 08 MP CK 0238
Code of Criminal Procedure, 1973 — Section 161, 164, 438, 439Indian Penal Code, 1860 — Section 366, 376, 506
High Courts29 Aug 2018Disposed Off
Rameshchandra Verma Vs State Of Madhya Pradesh And Ors
Madhya Pradesh High Court · (2018) 08 MP CK 0237
High Courts29 Aug 2018Dismissed
Anubhav Ajmani And Ors Vs State Of Madhya Pradesh And Anor
Madhya Pradesh High Court · (2018) 3 MPWN 111
Constitution of India, 1950 — Article 32, 226, 227Hindu Marriage Act, 1955 — Section 13Indian Penal Code, 1860 — Section 34, 498A
High Courts29 Aug 2018Dismissed
Parwati Bai Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 08 MP CK 0235
Code of Criminal Procedure, 1973 — Section 200, 482Indian Penal Code, 1860 — Section 34, 154(3), 156(3), 291, 323, 324, 341, 354, 354B, 427, 506B
High Courts29 Aug 2018Disposed Off
Sharda Soni Alias Sonu Soni Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 08 MP CK 0234
Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12, 12(3), 12(5)Code of Criminal Procedure, 1973 — Section 397, 401Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 9, 9(2), 94, 94(2)
High Courts29 Aug 2018Dismissed
Godhe Singh & Anr Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2018) 08 MP CK 0233
Indian Penal Code, 1860 — Section 34, 302Code of Criminal Procedure, 1973 — Section 174
High Courts29 Aug 2018
Bharosa alias Rambharosa (dead) and Shivcharan & two Ors Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2018) 08 MP CK 0232
Code of Criminal Procedure, 1973 — Section 374Indian Penal Code, 1860 — Section 34, 302, 323Evidence Act, 1872 — Section 134
High Courts29 Aug 2018Allowed
Nahar Khan s/o Nasir Khan and others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2018) 08 MP CK 0231
Indian Penal Code, 1860 — Section 304B, 409A, 498AEvidence Act, 1872 — Section 113, 113B
High Courts29 Aug 2018Partly Allowed
Chandrabhan Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2018) 08 MP CK 0230
Code of Criminal Procedure, 1973 — Section 161, 174, 313, 374(2)Indian Penal Code, 1860 — Section 201, 302, 376