High Courts22 Oct 2019Allowed
Manoj Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 10 MP CK 0128
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 109, 323, 342, 366, 376(2)(n), 506
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Madhya Pradesh High Court judgments
47,636 judgments · page 501 of 2,382
High Courts22 Oct 2019Disposed Of
Hukum Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 10 MP CK 0127
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 294, 353, 506
High Courts22 Oct 2019Disposed Of
Arvind Gurjar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 10 MP CK 0126
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 342, 354Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 7, 8
High Courts22 Oct 2019Disposed Of
Munnalal Valmiki Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 10 MP CK 0125
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 195A, 294, 302, 307, 323, 325, 506
High Courts22 Oct 2019Allowed
Monu Ahirwar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 10 MP CK 0124
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 376(2)(n), 506
High Courts22 Oct 2019Allowed
Akash Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 10 MP CK 0123
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 3, 4
High Courts22 Oct 2019Disposed Of
Gudda @ Kailash Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 10 MP CK 0122
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 306, 498A
High Courts22 Oct 2019Disposed Of
Jeetu Alias Jitendra Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 10 MP CK 0121
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 294, 323, 327, 506
High Courts22 Oct 2019Allowed
Ramji Lal Alias Pappu Baghel Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 10 MP CK 0120
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 376, 376AHindu Marriage Act, 1955 — Section 9
High Courts22 Oct 2019Disposed Of
Ranveer Singh Rajput Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 10 MP CK 0119
Code Of Criminal Procedure, 1973 — Section 161, 301(2), 438Indian Penal Code, 1860 — Section 34, 304B, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts22 Oct 2019Allowed
Amar Singh Rathore Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 10 MP CK 0118
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 34, 304B, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts22 Oct 2019Disposed Of
Veeru Kaur @ Dalveer Kaur Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 10 MP CK 0117
Code Of Criminal Procedure, 1973 — Section 301(2), 438Indian Penal Code, 1860 — Section 328, 498A
High Courts22 Oct 2019Disposed Of
Banti Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 10 MP CK 0116
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 186, 294, 332, 336, 341, 353, 427, 435
High Courts22 Oct 2019Allowed
Sanjeev Lodhi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 10 MP CK 0115
Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts22 Oct 2019Disposed Of
Sandeep @ Babban Yadav And Ors Vs State Of Madhya Pradesh And Ors
Madhya Pradesh High Court · (2019) 10 MP CK 0114
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts22 Oct 2019Disposed Of
Vishal Soni Vs Mppsc And Others
Madhya Pradesh High Court · (2019) 10 MP CK 0113
High Courts22 Oct 2019Dismissed
Satish Vs Prakash Chandra
Madhya Pradesh High Court · (2019) 10 MP CK 0112
Code Of Civil Procedure, 1908 — Section 151, Order 14 Rule 5
High Courts22 Oct 2019Dismissed
Sangeeta W/O Rajesh Tiwari Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2019) 10 MP CK 0111
Municipalities Act, 1961 — Section 323(2)Madhya Pradesh Nagar Palika (Achal Sampati Ka Antaran) Niyam, 1996 — Rule 3
High Courts22 Oct 2019Allowed
Rakesh And Another Vs Sahab Singh And Others
Madhya Pradesh High Court · (2019) 10 MP CK 0110
Code Of Civil Procedure, 1908 — Section 151, Order 43 Rule 1, Order 41 Rule 28, Order 41 Rule 27
High Courts22 Oct 2019Allowed
Kamla Yadav And Anr. Vs State Of Madhya Pradesh And Ors.
Madhya Pradesh High Court · (2019) 10 MP CK 0109
Madhya Pradesh Panchayat Raj Awam Gram Swaraj, Adhiniyam, 1993 — Section 89, 92, 92(2)Constitution Of India, 1950 — Article 226