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Madhya Pradesh High Court judgments

47,636 judgments · page 488 of 2,382

High Courts25 Nov 2019Allowed

Raju Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 11 MP CK 0224

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 363, 376(2)(i), 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 5(L), 6
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High Courts25 Nov 2019Allowed

Chandan Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 11 MP CK 0223

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 363, 366(A), 376(2)(i)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 5(1)(m), 6
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High Courts25 Nov 2019Allowed

Suraj Vs State Of Madhya Pradesh And Another

Madhya Pradesh High Court · (2019) 11 MP CK 0221

Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 120B, 363, 366, 376Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 3, 4
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High Courts25 Nov 2019Allowed

Shekhar Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 11 MP CK 0216

Code Of Criminal Procedure, 1973 — Section 161, 374Indian Penal Code, 1860 — Section 302, 304B, 498A, 498BEvidence Act, 1872 — Section 165
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