High Courts05 Jun 2020Dismissed
Fide Ali S/o Hakimuddinji Bohra Vs Zaffar Hussain S/o Mohammad Hussain
Madhya Pradesh High Court · (2020) 06 MP CK 0162
Constitution Of India, 1950 — Article 227Registration Act, 1908 — Section 17
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 442 of 2,382
High Courts05 Jun 2020Dismissed
Smt. Pinki Vs Pawan Rathore
Madhya Pradesh High Court · (2020) 06 MP CK 0161
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13(1)(ia), 13(1)(ib)Code Of Criminal Procedure, 1973 — Section 125
High Courts05 Jun 2020Dismissed
Rinku Karan Raj Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 06 MP CK 0160
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 302, 394, 397, 460
High Courts05 Jun 2020Disposed Of
Sureshchandra Prajapat Vs Smt. Madhukanta & Others
Madhya Pradesh High Court · (2020) 06 MP CK 0158
Motor Vehicle Act, 1988 — Section 173, 173(1)
High Courts05 Jun 2020Allowed
Abdul Waheed Khan S/o Shri A.S. Khan And Other Vs Madhya Pradesh Power Management Company Limited And Another
Madhya Pradesh High Court · (2020) 06 MP CK 0157
Code Of Civil Procedure, 1908 — Section 24, 151Constitution Of India, 1950 — Article 226
High Courts05 Jun 2020Dismissed
Harish Kumar S/o late Shri Jagannathji Umrao Vs Rameshchandra S/o late Shri Jagannathji Umrao
Madhya Pradesh High Court · (2020) 06 MP CK 0156
Code Of Civil Procedure, 1908 — Section 24, 151Constitution Of India, 1950 — Article 227
High Courts05 Jun 2020Disposed Of
Satish Malviya Vs Panchayat And Rural Development Department And Others
Madhya Pradesh High Court · (2020) 06 MP CK 0155
Madhya Pradesh Panchayat Service (Discipline & Appeal ) Rules, 1999 — Rule 7
High Courts05 Jun 2020Dismissed
Prateek Sonvalkar Vs State Of M.P
Madhya Pradesh High Court · (2020) 06 MP CK 0154
Madhya Pradesh Civil Services (Classification, Control & Appeal) Rues, 1996 — Section 23
High Courts05 Jun 2020Dismissed
Dr. Shyam Bahadur Singh Vs Rajmata Vijayaraje Scindia Krishi Vishwavidyalaya
Madhya Pradesh High Court · (2020) 06 MP CK 0153
High Courts05 Jun 2020
Dharmendra Jaiswal Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2020) 06 MP CK 0152
Code Of Criminal Procedure, 1973 — Section 301(1)Indian Penal Code, 1860 — Section 120B, 406, 409, 420, 467, 468, 471, 472, 506Securities Contracts (Regulation) Act, 1956 — Section 2(h)
High Courts05 Jun 2020Dismissed
State Of M.P. Vs Amratlal
Madhya Pradesh High Court · (2020) 06 MP CK 0151
Code Of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 406, 420, 467, 468
High Courts05 Jun 2020Dismissed
M/s Arun Span Architect & Consultant Pvt. Ltd. Vs State Of M.P And Ors
Madhya Pradesh High Court · (2020) 06 MP CK 0150
Madhya Pradesh Madhyastham Abhikaran Adhiniyam, 1983 — Section 2(i)Constitution Of India, 1950 — Article 226
High Courts05 Jun 2020
Rajesh Nagle Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 06 MP CK 0149
Indian Penal Code, 1860 — Section 342, 354
High Courts05 Jun 2020Disposed Of
Bhagwan Singh And Others Vs State Of M.P
Madhya Pradesh High Court · (2020) 06 MP CK 0148
Code Of Criminal Procedure, 1973 — Section 397(1)Indian Penal Code, 1860 — Section 148, 149, 325, 452
High Courts05 Jun 2020Allowed
Satish Yadav Vs State Of Madhya Pradeh
Madhya Pradesh High Court · (2020) 06 MP CK 0147
Code Of Criminal Procedure, 1973 — Section 437(6), 482Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts05 Jun 2020Disposed Of
Mahipal Singh Jeena Vs Shri Govindram Seksaria Institute Of Technology And Science (An Autonomous Grant In Aid Institution
Madhya Pradesh High Court · (2020) 06 MP CK 0008
Constitution Of India, 1950 — Article 14, 16, 21
High Courts04 Jun 2020Dismissed
Anil Vs Indore Municipal Corporation And Others
Madhya Pradesh High Court · (2020) 06 MP CK 0146
Madhya Pradesh Municipal Corporation Act, 1956 — Section 69(4), 309, 310
High Courts04 Jun 2020Allowed
Hari Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 06 MP CK 0145
Code Of Criminal Procedure, 1973 — Section 82, 83, 299, 439Indian Penal Code, 1860 — Section 283, 304A, 337
High Courts04 Jun 2020Allowed
Mohan Vs State Of M.P
Madhya Pradesh High Court · (2020) 06 MP CK 0143
Madhya Pradesh Govansh Vadh Pratishedh Adhiniyam, 2004 — Section 4, 6, 9(1), 9(2)Prevention Of Cruelty To Animals Act, 1960 — Section 11(d)Motor Vehicles Act, 1988 — Section 66, 115, 146, 190(2), 196
High Courts04 Jun 2020Dismissed
Lalu Sharma Vs State Of M.P
Madhya Pradesh High Court · (2020) 06 MP CK 0142
Code Of Criminal Procedure, 1973 — Section 82, 83, 299, 439Indian Penal Code, 1860 — Section 147, 294, 302, 307