High Courts30 Jun 2020Dismissed
Ganga Prasad Pandey Vs Gokul Prasad Pandey
Madhya Pradesh High Court · (2020) 06 MP CK 0108
Code Of Civil Procedure, 1908 — Section 151
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 435 of 2,382
High Courts30 Jun 2020Partly Allowed
Mohd. Firoz S/O Mohd. Ishaq @ Yusuf @ M.Y Mansoori & One Another Vs State Of M.P
Madhya Pradesh High Court · (2020) 06 MP CK 0107
Code Of Criminal Procedure, 1973 — Section 313, 374Indian Penal Code, 1860 — Section 379, 392, 411
High Courts30 Jun 2020Dismissed
Rishabh Mishra Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 06 MP CK 0106
Code Of Criminal Procedure, 1973 — Section 227, 228, 239, 240, 397, 401Indian Penal Code, 1860 — Section 34, 120B, 409, 411, 420, 468, 471Evidence Act, 1872 — Section 27
High Courts30 Jun 2020
Laxman Singh s/o Rupa Ji Parihar Vs State Of Madhya Pradesh & Another
Madhya Pradesh High Court · (2020) 06 MP CK 0105
National Security Act, 1980 — Section 3(2)Indian Penal Code, 1860 — Section 147, 148, 188, 269, 270, 294, 307, 323, 323, 333, 336, 353, 506Prevention Of Black Marketing And Maintenance Of Supplies Of Essential Commodities Act, 1980 — Section 3(1)
High Courts30 Jun 2020Dismissed
Alka w/o Ashok Vs State Of M.P.
Madhya Pradesh High Court · (2020) 06 MP CK 0104
Code Of Criminal Procedure, 1973 — Section 437(6), 482Indian Penal Code, 1860 — Section 380, 457
High Courts29 Jun 2020Disposed Of
Manohar Singh Sengar Vs State of MP
Madhya Pradesh High Court · (2020) 06 MP CK 0114
Constitution Of India, 1950 — Article 226
High Courts29 Jun 2020Dismissed
P.S. Dhanwal Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2020) 06 MP CK 0113
Madhya Pradesh Uchcha Nyayalya (Khand Nyayapeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)Constitution Of India, 1950 — Article 311(1)Madhya Pradesh Cooperative Societies Act, 1960 49E, 49E(1)(a)
High Courts29 Jun 2020Dismissed
Mahesh Keliniya & Anr. Vs Indore Municipal Corpn & Ors.
Madhya Pradesh High Court · (2020) 06 MP CK 0112
Madhya Pradesh Municipal Corporation Act, 1956 — Section 69(4), 310
High Courts29 Jun 2020Disposed Of
Parmal Singh Yadav Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 06 MP CK 0111
Code Of Criminal Procedure, 1973 — Section 41, 173(1), 482
High Courts27 Jun 2020
Vinod Sen S/o Shambhudayal Sen Vs State Of M.P through Special Police Establishment, Lokayukt, Indore
Madhya Pradesh High Court · (2020) 06 MP CK 0103
Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)Code Of Criminal Procedure, 1973 — Section 389
High Courts27 Jun 2020
Ramdeen Vs State Of Madhya Pradesh @RESPONDEN
Madhya Pradesh High Court · (2020) 06 MP CK 0102
Indian Penal Code, 1860 — Section 489A, 489B, 489C, 489D
High Courts27 Jun 2020Allowed
Shiva Chauhan Vs State Of Madhya Pradesh @RESPONDEN
Madhya Pradesh High Court · (2020) 06 MP CK 0101
Indian Penal Code, 1860 — Section 343, 363, 365, 368
High Courts27 Jun 2020Dismissed
Pratap Verma Vs State Of Madhya Pradesh @RESPONDEN
Madhya Pradesh High Court · (2020) 06 MP CK 0100
Code Of Criminal Procedure, 1973 — Section 451, 457, 482Indian Penal Code, 1860 — Section 379Mines And Minerals (Development And Regulation) Act, 1957 — Section 15, 21, 21(1), 21(1)(A), 21(4), 21(4)(A), 23C
High Courts27 Jun 2020Allowed
Prathmik Upbhokta Sahkari Bhandar Mydt. Vs State Of Madhya Pradesh And Others @RESPONDEN
Madhya Pradesh High Court · (2020) 06 MP CK 0099
Constitution Of India, 1950 — Article 226
High Courts27 Jun 2020
Ummed Singh Yadav And Ors Vs State Of Madhya Pradesh @RESPONDEN
Madhya Pradesh High Court · (2020) 06 MP CK 0098
Indian Penal Code, 1860 — Section 148, 149, 304I, 323, 450
High Courts27 Jun 2020
Surendra Singh Sengar And Anr Vs State Of Madhya Pradesh @RESPONDEN
Madhya Pradesh High Court · (2020) 06 MP CK 0097
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 34, 324, 326Arms Act, 1959 — Section 25(1)
High Courts27 Jun 2020Disposed Of
Imran Khan And Others Vs State Of Madhya Pradesh @RESPONDEN
Madhya Pradesh High Court · (2020) 06 MP CK 0096
Code Of Criminal Procedure, 1973 — Section 374(2)Electricity Act, 2003 — Section 135(1)(a)
High Courts26 Jun 2020Allowed
Umesh Giri Vs State Of Madhya Pradesh @RESPONDEN
Madhya Pradesh High Court · (2020) 06 MP CK 0095
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 302, 307
High Courts26 Jun 2020
Vishal Jatav Vs State Of Madhya Pradesh @RESPONDEN
Madhya Pradesh High Court · (2020) 06 MP CK 0094
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379
High Courts26 Jun 2020Allowed
Sunil Jaiswal Vs State Of Madhya Pradesh @RESPONDEN
Madhya Pradesh High Court · (2020) 06 MP CK 0093
Code Of Criminal Procedure, 1973 — Section 437(6), 482Madhya Pradesh Excise Act, 1915 — Section 34(2)