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Madhya Pradesh High Court judgments

49,602 judgments · page 42 of 2,481

High Courts20 Mar 2026Allowed

Pawan Parmar Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2026) 03 MP CK 0863

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 480(3), 483Code Of Criminal Procedure, 1973-Section 439Bharatiya Nyaya Sanhita, 2023-Section 61(2), 238(a), 318(4), 336(3), 338, 340(2)
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High Courts20 Mar 2026Allowed

Rakesh Sahu And Others Vs State Of MP

Madhya Pradesh High Court · (2026) 03 MP CK 0862

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 480(3), 483Bharatiya Nyaya Sanhita, 2023-Section 3(5), 115(2), 126(2), 296, 304(2), 309(6)
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High Courts20 Mar 2026Dismissed

Amratlal Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court · (2026) 03 MP CK 0857

Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989-Section 3, 3(1)(r)(s), 3(2)(v), 14A(2), 18Bharatiya Nyaya Sanhita, 2023-Section 103(1), 115(2), 296, 296(A), 351(3)Code Of Criminal Procedure, 1973-Section 438
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High Courts20 Mar 2026Disposed Of

Victim X Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court · (2026) 03 MP CK 0856

Constitution Of India, 1950-Article 21, 226Bharatiya Nyaya Sanhita, 2023-Section 64(2)(f), 64(2) (m), 65(1)Protection Of Children From Sexual Offences Act, 2012-Section 6, 51
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High Courts18 Mar 2026

Rajmani Patel Mishrilal Vs The State Of Madhya Pradesh & Ors.

Madhya Pradesh High Court · (2026) 03 MP CK 2713

Constitution of India-Article 226, 19(1)(a)Madhya Pradesh Panchayat Nirvachan Niyam, 1995-Rule 28, 31, 31-A, 31A(2), 32, 33, 35, 36Madhya Pradesh (Election Petitions, Corrupt Practices and Disqualification of Membership) Rules, 1995-Rule 21
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High Courts18 Mar 2026Allowed

Naresh Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2026) 03 MP CK 0854

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Code Of Criminal Procedure, 1973-Section 437(3), 439Madhya Pradesh Excise Act, 1915-Section 34(2), 36, 46
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High Courts18 Mar 2026Disposed Of

Sunil Soni Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2026) 03 MP CK 0851

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 480(3), 483Bharatiya Nyaya Sanhita, 2023-Section 121(1), 121(2), 132, 221, 351(2)
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