High Courts19 Aug 2020Dismissed
Anil S/o. Hari Patidar. Vs Shantilal S/o. Shivabhai Fogala (Patidar)
Madhya Pradesh High Court · (2020) 08 MP CK 0197
Limitation Act, 1963 — Section 5Negotiable Instruments Act, 1881 — Section 138
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 419 of 2,382
High Courts19 Aug 2020Allowed
Mahesh Verma Vs State of M.P. Through SPE Lokayukta, Indore
Madhya Pradesh High Court · (2020) 08 MP CK 0196
Indian Penal Code, 1860 — Section 120BPrevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)Code Of Criminal Procedure, 1973 — Section 145, 313
High Courts19 Aug 2020Dismissed
Vijay Kumar Vaidh Vs State Of M.P. & Others
Madhya Pradesh High Court · (2020) 08 MP CK 0195
Constitution Of India, 1950 — Article 226
High Courts19 Aug 2020Allowed
Babalu Sharma Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 08 MP CK 0086
Indian Penal Code, 1860 — Section 34, 304IIJuvenile Justice (Care And Protection Of Children) Act, 2015 — Section 15(1)(Chh)
High Courts19 Aug 2020
Pappu Chadhar And Others @Hash State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 08 MP CK 0067
Code Of Criminal Procedure, 1973 — Section 389(1)Electricity Act, 2003 — Section 136(g)Prevention Of Damage To Public Property Act, 1984 — Section 3
High Courts19 Aug 2020Disposed Of
Sughar Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 08 MP CK 0066
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 147, 149, 302, 341
High Courts19 Aug 2020
Jaber Ali @ Javed Ali @ Jivar @ Kutkut Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 08 MP CK 0065
Indian Penal Code, 1860 — Section 392
High Courts19 Aug 2020Allowed
Balaji Transport Company Vs State Of M.P.
Madhya Pradesh High Court · (2020) 08 MP CK 0064
Code Of Criminal Procedure, 1973 — Section 397, 451, 457Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 60(3)Evidence Act, 1872 — Section 27
High Courts18 Aug 2020Dismissed
Surajbhan Singh Vaish Vs State of M.P. And Others
Madhya Pradesh High Court · (2020) 08 MP CK 0208
Constitution Of India, 1950 — Article 226/li>
High Courts18 Aug 2020Dismissed
Ranveer Singh and Ors. Vs State Of MP & Ors.
Madhya Pradesh High Court · (2020) 08 MP CK 0207
Constitution Of India, 1950 — Article 227Madhya Pradesh Land Revenue Code, 1959 — Section 257
High Courts18 Aug 2020Dismissed
Buddh Singh Vs State Of Madhya Pradesh & Anr
Madhya Pradesh High Court · (2020) 08 MP CK 0206
Limitation Act, 1963 — Section 5Code Of Criminal Procedure, 1973 — Section 317
High Courts18 Aug 2020Allowed/ Disposed Of
Rajendra Prasad Vs State Of Madhya Pradesh And Another
Madhya Pradesh High Court · (2020) 08 MP CK 0205
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts18 Aug 2020Disposed Of
Shivam Balmik & Anr. Vs State Of M.P. & Ors
Madhya Pradesh High Court · (2020) 08 MP CK 0204
Constitution Of India, 1950 — Article 226
High Courts18 Aug 2020Dismissed
Ramkishore Vs Rammilan And Others
Madhya Pradesh High Court · (2020) 08 MP CK 0203
Madhya Pradesh Land Revenue Code, 1959 — Section 115, 116
High Courts18 Aug 2020
Sonu Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 08 MP CK 0202
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 366, 376, 506Code Of Criminal Procedure, 1973 — Section 161, 164, 439
High Courts18 Aug 2020Allowed
Gorilal Vs State Of M.P
Madhya Pradesh High Court · (2020) 08 MP CK 0201
Code Of Criminal Procedure, 1973 — Section 397, 401, 451Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 20, 60(3)
High Courts18 Aug 2020Dismissed
Kailash Choudhary Vs State Of M.P. & Another
Madhya Pradesh High Court · (2020) 08 MP CK 0200
Constitution Of India, 1950 — Article 226, 227Municipal Corporation Act, 1956 — Section 58, 58(5), 58(6)
High Courts18 Aug 2020
Jairam Patidar Vs Ambaram Patidar
Madhya Pradesh High Court · (2020) 08 MP CK 0089
Code Of Criminal Procedure, 1973 — Section 397(1)Negotiable Instruments Act, 1881 — Section 138
High Courts18 Aug 2020Dismissed
Ranveer Singh And Ors. Vs State Of MP & Ors
Madhya Pradesh High Court · (2020) 08 MP CK 0088
Constitution Of India, 1950 — Article 227Madhya Pradesh Land Revenue Code, 1959 — Section 257
High Courts18 Aug 2020Disposed Of
Siyaram Sagar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 08 MP CK 0077